THE COMMISSIONER OF IMCOME TAX vs. SHRI GEORGE DUBAIS HARIDWAR
ITR/128/1984HC UttarakhandUKHC01014719200603 March 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference No. 36 of 2002 Old No. 128 of 1984
Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.
None appeared on behalf of the applicant, Though called twice. Hence the reference is dismissed for want of prosecution. Interim order, if any, stands vacated.
(B.C.K., J.) (P.C.V., J.)
03-03-2006
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