THE COMMISSIONER OF TRADE TAX vs. THE TARI DEVELOPMENT CORP LTD.

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ITR/171/1984HC UttarakhandUKHC01014727200628 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference No. 2 of 2002 (Old No. 171/1984)

Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.

(B.C.K., J.) (P.C.V., J.)

28.02.2006 ASWAL

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