THE COMMISSIONER OF INCOME TAX vs. MR.F.A.GRASS O.N.G.C. DEHRADUN

PDF · subscribers
ITR/30/1986HC UttarakhandUKHC01014657200628 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Reference No. 42 of 2002 (Old No. 30/1986) Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.

(B.C.K., J.) (P.C.V., J.)

28.02.2006 ASWAL

Recent GST High Court judgments

Search GST case law →