COMMISSIONER OF INCOME TAX vs. O.N.G.C. LTD.

PDF · subscribers
ITA/7/2004HC UttarakhandUKHC01004848200428 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Appeal No. 7 of 2004 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appears to press the appeal on behalf of the appellant. The appeal is dismissed in non-prosecution.

Interim order, if any, shall stand discharged.

(P.C. Verma, J.) (B.C. Kandpal, J.)

28.02.2006 P.Singh

Recent GST High Court judgments

Search GST case law →