ANAND BALABHUSHAN vs. COOMISSIONER OF INCOME TAX
ITR/29/1982HC UttarakhandUKHC01025387200323 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
No AI summary yet for this judgment.
Income Tax Reference No. 116 of 2003 Old No.29/82 Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.
Case called out twice.
None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.
(B.C.K., J.) (P.C.V., J)
23.02.2006 ASWAL
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