THE COMMISSIONER OF INCOME TAX vs. SHRI ANDRE TOGORGATTE HARIDWAR
ITR/221/1984HC UttarakhandUKHC01014740200601 March 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference 5 of 2002 Old No. 221/84 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
Case called out twice.
None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.
(B.C.K., J.)
(P.C.V., J.) 01.03.2006 ASWAL
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