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ITAT Indore Bench

5,736 judgments

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, BHOPAL vs SHRI HARDARSHAN AND SONS, OBAIDULLAGANJ

ITA 377/IND/2024[2018-19]Status: Disposed25/9/2024AY 2018-19

INCOME TAX OFFICER, DHAR vs HUSAIN KOHAWALA, KUKSHI, DHAR

ITA 221/IND/2024[2017-18]Status: Disposed25/9/2024AY 2017-18

INCOME TAX OFFICER - 2(3), BHOPAL , BHOPAL vs ARVIND KHATARKAR THROUGH L.H. SMT. SARITA KHATARKAR, BHOPAL

ITA 205/IND/2024[2016-17]Status: Disposed25/9/2024AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX vs JAGDISH KUMAR ARORA, VATSALYA VILLAGE

ITA 460/IND/2023[2012-13]Status: Disposed25/9/2024AY 2012-13

ITO-1(4), INDORE vs RAJENDRA AGRAWAL, INDORE

ITA 426/IND/2023[2012-13]Status: Disposed25/9/2024AY 2012-13

ITO-1(4), INDORE vs RAJENDRA AGRAWAL, INDORE

ITA 425/IND/2023[2012-13]Status: Disposed25/9/2024AY 2012-13

DCIT(C)UJJAIN(STATIONED AT INDORE), ROOM NO. , THIRD FLOOR vs SHRI DWARKADISH MAHAJAN, SHRIJI NAGAR COLONY

ITA 307/IND/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs BOARD OF SECONDARY EDUCATION , BHOPAL

ITA 296/IND/2024[2015-16]Status: Disposed24/9/2024AY 2015-16

INCOME TAX OFFICER-1, RATLAM, RATLAM vs ATUL KUMAR ANCHALIYA, JAORA, RATLAM

ITA 244/IND/2024[2017-18]Status: Disposed24/9/2024AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs INDUS EDUCATION AND RESEARCH INSTITUTE, RAIPUR

ITA 177/IND/2024[2018-19]Status: Disposed24/9/2024AY 2018-19

SADHU RAM BALANI,INDORE vs ITO-5(1), INDORE, INDORE

ITA 470/IND/2023[2014-15]Status: Heard24/9/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MANSI AJAY GARG,BHOPAL (M.P.) vs INCOME TAX OFFICER, BHOPAL (M.P.)

ITA 350/IND/2024[2010-11]Status: Disposed23/9/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GEETA BAI,BHOPAL vs ITO 4(4), BHOPAL

ITA 305/IND/2024[2015-16]Status: Disposed23/9/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GEETA BAI,BERASIA vs ITO 4(4), BHOPAL

ITA 304/IND/2024[2014-15]Status: Disposed23/9/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GEETA BAI,BERASIA vs ITO 4(4) BHOPAL, BHOPAL

ITA 303/IND/2024[2013-14]Status: Disposed23/9/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT-1(1), INDORE vs MCS TRADING COMPANY PRIVATE LIMITED, INDORE

ITA 175/IND/2024[2011-12]Status: Disposed23/9/2024AY 2011-12

SHRADDHA SAKH SAHKARI SANSTHA,BARWANI vs THE ITO, SENDHWA, SENDHWA

ITA 109/IND/2024[2019-20]Status: Disposed23/9/2024AY 2019-20

BARKHA KHANDELWAL,AGGRIEVED ASSESSEE,INDORE vs INCOME TAX OFFICER-3(1),INDORE, INDORE

ITA 85/IND/2024[2012-13]Status: Disposed20/9/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE NIMAR EDUCATIONAL SOCIETY,KHANDWA vs THE CIT (EXEMPTION), BHOPAL, BHOPAL

ITA 344/IND/2024[2022-23]Status: Disposed20/9/2024AY 2022-23

THE NIMAR EDUCATIONAL SOCIETY,KHANDWA vs THE CIT (EXEMPTION), BHOPAL, BHOPAL

ITA 343/IND/2024[2017-18]Status: Disposed20/9/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)