ITAT Indore Bench
5,736 judgments
MOHINI SRIVASTAVA,BHOPAL vs INCOME TAX OFFICER-1(1), BHOPAL, BHOPAL
SUSHILA DEVI UMRA vs INGH PATEL SEVA SANSTHAN,BARWANIVS.CIT EXEMPTION , BHOPAL
SHREE GANESH BUILDCON,BHOPAL vs INCOME TAX OFFICER-1(2), BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ATUL KANTILAL JAIN,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 4(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SRIYANS KUMAR JAIN HUF,BERASIA vs PCIT (CENTRAL), BHOPAL, BHOPAL
us. 4. On hearing learned Representatives of both sides and perusing the orders of lower-authority, we find that the Ld. PCIT has invoked revisionary jurisdiction u/s 263 precisely for the reason that the AO, while passing
KIRAN GUPTA,INDORE vs ITO, MANDSAUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ACME FURNITURE PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER - 1(1), INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member)
INCOME TAX OFFICER, INDORE vs RAJENDRA SINGH YADAV, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MALWA REALITIES PRIVATE LIMITED,INDORE vs ACIT-1(1), INDORE, AAYKAR BHAWAN, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
GANESH GINNING AND PRESSING FACTORY (HO) BRANCH RADHESHYAM PRATISHTHAN,HARDA (MADHYA PRADESH) vs INCOME TAX OFFICER WARD 1HARDA, HARDA (MADHYA PRADESH)
BHUWNESHWAR SINGH MARAN,BHOPAL vs ITO 1(1), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
BSM SHELTER ESTATE INDIA,INDORE vs INCOME TAX OFFICER 1(3), INDORE , INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
BSM SHELTER ESTATE INDIA PRIVATE LIMITED ,INDORE vs INCOME TAX OFFICER 1(3), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S SAHARA STATES,BHOPAL vs THE DCIT 1(1), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S SAHARA STATES,BHOPAL vs THE ACIT 1(1), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SATYENDRA KUMAR VYAS,BHOPAL vs CIT(A), NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI
RAJESH BIRTHARE,INDORE vs ITO 3(2), INDORE, INDORE
RAJESH BIRTHARE ,INDORE vs INCOME TAX OFFICER 3(4) , INDORE, INDORE
M/S RANA & JOSHI BUILDTECH P LTD,INDORE vs THE PCIT-1, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
