ITAT Indore Bench

5,736 judgments

ASSISSTANT COMMISSIONER OF INCOME TAX - 4(1), INDORE, INDORE vs PRATAAP SNACKS LIMITED, INDORE

ITA 373/IND/2023[2020-21]Status: Disposed17/10/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISSTANT COMMISSIONER OF INCOME TAX - 4(1), INDORE, INDORE vs PRATAAP SNACKS LIMITED, INDORE

ITA 372/IND/2023[2017-18]Status: Disposed17/10/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX - 4(1), INDORE, INDORE vs PRATAAP SNACKS LIMITED, INDORE

ITA 371/IND/2023[2013-14]Status: Disposed17/10/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX - 4(1), INDORE, INDORE vs PRATAAP SNACKS LIMITED, INDORE

ITA 370/IND/2023[2012-13]Status: Disposed17/10/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, 2(1), BHOPAL vs M/S. D.K. CONSTRUCTION, BHOPAL

ITA 59/IND/2015[2009-10]Status: Disposed17/10/2024AY 2009-10

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

THE ACIT, 2(1), BHOPAL vs M/S. D.K. CONSTRUCTION, BHOPAL

ITA 436/IND/2015[2011-12]Status: Disposed17/10/2024AY 2011-12

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

THE ACIT, -2(1), BHOPAL vs M/S. D.K. CONSTRUCTION, BHOPAL

ITA 159/IND/2015[2010-11]Status: Disposed17/10/2024AY 2010-11

HIRAMANI AJIT KUMAR JAIN,RATLAM vs ITO-1, RATLAM, RATLAM

ITA 322/IND/2024[2011-2012]Status: Heard16/10/2024AY 2011-2012

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAA ASHA EDUCATIONAL WELFARE SOCIETY,CHHATARPUR vs CIT-EXEMPTION, BHOPAL, BHOPAL

ITA 310/IND/2024[2024-2025]Status: Heard16/10/2024AY 2024-2025

VIPIN KUMAR PITLIYA HUF,RATLAM vs ITO, RATLAM

ITA 507/IND/2023[2017-18]Status: Disposed14/10/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GIRJENDRA SAXENA,BHOPAL vs INCOME TAX OFFICER, BHOPAL

ITA 342/IND/2024[2017-18]Status: Heard11/10/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

HUSAIN KOHAWALA,KUKSHI DISTT. DHAR vs COMMISSIONER OF APPEAL, NFAC

ITA 222/IND/2024[2017-18]Status: Disposed11/10/2024AY 2017-18

SUNAYANA INVESTMENT COMPANY LTD,INDORE vs PCIT-1, INDORE, INDORE

ITA 218/IND/2024[2017-18]Status: Disposed11/10/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KAMAL CHAND SISODIYA ,AZADMARG NAYI BASAHAT NISARPUR vs INCOME TAX OFFICER-DHAR , AAYKAR BHAWAN CHANYKYA PURI DHAR MP

ITA 206/IND/2024[2011-12]Status: Heard11/10/2024AY 2011-12

LALJIPAL,BHOPAL vs WARD-5(3) BHOPAL, BHOPAL

ITA 145/IND/2024[2014-15]Status: Heard11/10/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT-1(1), BHOPAL vs M P STATE CO-OP HOUSING FEDERATION LTD, BHOPAL

ITA 363/IND/2023[2018-19]Status: Disposed11/10/2024AY 2018-19

ACIT-1(1), BHOPAL, BHOPAL vs M P STATE CO-OP HOUSING FEDERATION LTD, BHOPAL

ITA 358/IND/2023[2017-18]Status: Disposed11/10/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), INDORE., INDORE vs MP ENTERTAINMENT AND DEVELOPERS PRIVATE LIMITED, INDORE

ITA 338/IND/2023[2015-16]Status: Disposed11/10/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

REHANA ALEEM,BHOPAL vs INCOME TAX OFFICER-2(4), BHOPAL

ITA 384/IND/2024[2008-09]Status: Heard9/10/2024AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJESH BUILDHOMES PVT. LTD. ,INDORE vs NFAC, DELHI, DELHI

ITA 355/IND/2024[2014-2015]Status: Heard9/10/2024AY 2014-2015

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)