ITAT Indore Bench

5,736 judgments

ACIT, BHOPAL vs M.P.STATE CO-OP. HOUSING FEDERATION LTD., BHOPAL

ITA 450/IND/2024[2020-21]Status: Disposed29/11/2024AY 2020-21

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH vs THE INCOME TAX OFFICER, DHAR, DHAR

ITA 361/IND/2023[2014-15]Status: Disposed28/10/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH vs THE INCOME-TAX OFFICER, DHAR, DHAR

ITA 360/IND/2023[2013-14]Status: Disposed28/10/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, INDORE vs COMMANDER INDUSTRIES PRIVATE LIMITED, INDORE

ITA 24/IND/2024[2020-21]Status: Disposed25/10/2024AY 2020-21

VIMAL TODI,INDORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, INDORE

ITA 190/IND/2024[2014-15]Status: Disposed25/10/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIMAL TODI,INDORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, INDORE

ITA 189/IND/2024[2013-14]Status: Disposed25/10/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT (CENTRAL)-2, BHOPAL, BHOPAL vs HARIOM PROPERTIES, BHOPAL

ITA 295/IND/2023[2015-16]Status: Disposed25/10/2024AY 2015-16

RAMESHWAR PATIDAR,BHOPAL vs ITO RAJGARH, RAJGARH

ITA 41/IND/2024[2013-2014]Status: Heard18/10/2024AY 2013-2014

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHANDMAL HUKUMCHAND JAIN,KHANDWA vs PCIT -1 , INDORE

ITA 313/IND/2024[2013-14]Status: Heard18/10/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BARKATULLAH VISHWAVIDYALAYA,BHOPAL vs ACIT EXEMPTION, BHOPAL

ITA 299/IND/2024[2017-18]Status: Heard18/10/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs BARKATULLAH VISHWAVIDYALAYA BHOPAL, BHOPAL, BHOPAL

ITA 260/IND/2024[2017-18]Status: Heard18/10/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BARKATULLAH VISHWAVIDYALAYA,BHOPAL vs ACIT EXEMPTION BHOPAL, BHOPAL

ITA 241/IND/2024[2011-12]Status: Heard18/10/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHANDAN CHOUHAN,KHARGONE vs DCIT, DELHI

ITA 210/IND/2024[2014-15]Status: Disposed18/10/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIRENDRA SINGH THRU LEGAL HEIR SANGEETA THAKUR,INDORE vs INCOME TAX OFFICER, INDORE

ITA 203/IND/2024[2017-2018]Status: Disposed18/10/2024AY 2017-2018

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs BARKATULLAH VISHWAVIDYALAYA BHOPAL, BHOPAL

ITA 196/IND/2024[2011-12]Status: Heard18/10/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAHUL TANTED,INDORE vs JCIT, R-1, INDORE

ITA 123/IND/2024[2015-16]Status: Heard18/10/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDRAPRASTH GRIH NIRMAN SHAKARI SANSTHA MRYADIT,GOVINDPURA vs DCIT 3(1) BHOPAL, BITTAN MARKET

ITA 359/IND/2023[2011-12]Status: Disposed18/10/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT(CENTRAL)-1, BHOPAL, BHOPAL vs DILIP BUILDCON LIMITED, BHOPAL

ITA 57/IND/2024[2021-22]Status: Disposed17/10/2024AY 2021-22

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-1, BHOPAL, BHOPAL vs DILIP BUILDCON LIMITED, BHOPAL

ITA 31/IND/2024[2020-21]Status: Disposed17/10/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISSTANT COMMISSIONER OF INCOME TAX - 4(1), INDORE, INDORE vs PRATAAP SNACKS LIMITED, INDORE

ITA 374/IND/2023[2018-19]Status: Disposed17/10/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)