ITAT Indore Bench
5,736 judgments
INDORE DEVELOPMENT AUTHORITY,INDORE vs DCIT (EXEMPTION CIRCLE), BHOPAL
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL vs INDORE DEVELOPMENT AUTHORITY, INDORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL vs INDORE DEVELOPMENT AUTHORITY, INDORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL vs INDORE DEVELOPMENT AUTHORITY, INDORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs INDORE DEVELOPMENT AUTHORITY, INDORE, INDORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL, MADHYA PRADESH vs INDORE DEVELOPMENT AUTHORITY, INDORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
LAXMAN YADAV ,KHARGONE MADHYA PRADESH vs ITO, CHANAKYAPURI DHAR
BHARTIYA AADARSH SHIKSHAN SAMITI,MANDSAUR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ANJU MAHESHWARI,INDORE vs ITO-2(1), INDORE, INCOME TAX DEPARTMENT INDORE
Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)
ADITYA AGRAWAL,INDORE vs INCOME TAX OFFICER, WARD 4(3), INDORE, AAYAKAR BHAWAN, OPPOSITE WHITE CHURCH, A.B. ROAD, INDORE
Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)
ROHIDAS CHIRMADE,INDORE vs ITO BURHANPUR, BURHANPUR
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1(1),, UJJAIN vs NARSINGH BINDAL, KANNOD
SAURABH BARJATYA,INDORE vs ITO 1(2), INDORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
CHAND SINGH RAJPUT,SHAJAPUR vs ITO, SHAJAPUR
UJJAIN NAGRIK SAHKARI PEDI MARYADIT UJJAIN,UJJAIN vs ITO 1(2) UJJAIN, UJJAIN
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
TIRUPATI IRON INDIA PVT.LTD ,KABADKAHANA vs DCIT-4(1), BITTAN MARKET
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
ARUVA FOUNDATION,MANDSAUR vs COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
ARUVA FOUNDATION,MANDSAUR vs COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, BHOPAL, BHOPAL
SHREE SIDH BALAJI SAKH SAHKARITA MARYADIT,UJJAIN vs ASST DIRECTOR CPC, BANGALORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
BISA NEEMA PANCHAYAT BHAWAN TRUST,M.G ROAD vs COMMISSIONER OF INCOME TAX (EXEMPTION) BHOPAL, COMMISSIONER OF INCOME TAX(EXEMPTION) BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
