ITAT Indore Bench
5,736 judgments
GRAND CONSULTING SERVICES PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER -2 (1), INDORE, INDORE
DEVELOPMENT FOUNDATION,NAYA RAJWADA vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MAHARASHTRA SAMAJ,DEWAS vs ITO, ITO
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ACIT-1(1), INDORE vs BRIDGESTONE INDIA PRIVATE LIMITED, PUNE
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ACIT-1(1), INDORE vs BRIDGESTONE INDIA PRIVATE LIMITED, PUNE
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MANISH KUMAR JAISINGHANI,PRABHAT PLAZA vs INCOME TAX OFFICER 1(1) INDORE, INDORE
RAMESHCHAND BADLANI,INDORE vs ACIT 4 (1), INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
NEMICHAND JAIN,KALANI NAGAR, INDORE vs ITO 4(1), AAYAKAR BHAWAN
SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
NAVNEET KUMAR SANCHETI,BHOPAL vs CIT(A), DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
BHAV SINGH RAJPUT ,BHOPAL vs INCOME TAX OFFICER-5(4), BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SAIPHIA TECHNOLOGY PRIVATE LIMITED,BHOPAL vs COMMISSIONER OF INCOME-TAX (APPEALS) , NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
CMM KETI JV,INDORE vs ITO 1(3), INDORE, INDORE
the undersigned so as to establish genuineness of Income & Expenditure.
DHARMEDDRA DOSHI,SANWER ROAD, INDORE vs INCOME TAX OFFICER-1(1), INDORE, AAYAKAR BHAWAN, OPPOSITE WHITE CHURCH, RESIDENCY AREA, INDORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
MOHAN KUMAR JAIN,VIDISHA vs ITO-VIDISHA, VIDISHA
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MOHAN KUMAR JAIN,VIDISHA vs ITO-NFAC, DELHI
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
FOREST GUARDIAN CHARITABLE TRUST,SATNA vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL
SHRI TR SENTHIL KUMAR (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
LATE SHRI ANIL JAIN THROUGH LEGAL HEIR RATAN JAIN,INDORE vs INCOME TAX OFFICER - 2(1), INDORE, INDORE
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
INDORE DEVELOPMENT AUTHORITY ,INDORE vs DCIT ( EXEMPTION CIRCLE) , BHOPAL
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
INDORE DEVELOPMENT AUTHORITY ,INDORE vs DCIT (EXEMPTION CIRCLE), BHOPAL
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
INDORE DEVELOPMENT AUTHORITY ,INDORE vs DCIT (EXEMPTION CIRCLE), BHOPAL
SHRI VIJAY PAL RAO (Vice President), SHRI B.M. BIYANI (Accountant Member)
