ITAT Indore Bench

5,736 judgments

NILIMA KOTHARI,INDORE vs THE INCOME TAX OFFICER, NATIONAL FACELESS ASSTT. CENTRE, INDORE

ITA 259/IND/2024[2016-17]Status: Disposed20/9/2024AY 2016-17

SHRI MANISH BORAD (Accountant Member)

DCIT-CENTRAL-3, INDORE , INCOME TAX MAIN BUILDING vs SHRI RAVINDRA DHALLANI, INDORE

ITA 86/IND/2024[2018-19]Status: Disposed19/9/2024AY 2018-19

SAROJ GUPTA,UJJAIN vs ITO NFAC, LOCAL JURISDICTIONAL OFFICE UJJAIN

ITA 61/IND/2024[2014-15]Status: Disposed19/9/2024AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX 1(1), BHOPAL vs SUNIL KUMAR AGRAWAL HUF, BABAI HOSHANGABAD

ITA 501/IND/2023[2012-13]Status: Disposed19/9/2024AY 2012-13

THE ACIT CENTRAL-3, INDORE vs JARNALBEER SINGH BHATIA, KHANDWA

ITA 228/IND/2023[2018-19]Status: Disposed18/9/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JARNALBEER SINGH BHATIA,KHANDWA vs THE ACIT CENTRAL-3, INDORE

ITA 226/IND/2023[2018-19]Status: Disposed18/9/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE SAHAKARI DUGDH SANGH MARYADIT,DAIRY COMPOUND, MANGLIA vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, INCOME TAX DEPARTMENT, DELHI

ITA 294/IND/2024[2020-21]Status: Disposed17/9/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE SAHAKARI DUGDH SANGH MARYADIT,DAIRY COMPOUND, MANGLIA vs COMMISSIONER OF INCOME-TAX (APPEALS), NFAC, INCOME TAX DEPARTMENT, DELHI

ITA 293/IND/2024[2018-19]Status: Disposed17/9/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MALWA PATIDAR SAMAJ SHIKSHA SAMITI ,HATPIPLIYA vs ADIT, CPC, BENGALURU

ITA 140/IND/2024[2020-2021]Status: Disposed12/9/2024AY 2020-2021

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KATARIA TRANSPORT CORPORATION,INDORE vs CENTRAL PROCESSING CENTRE, INDORE

ITA 243/IND/2024[2020-21]Status: Disposed11/9/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREEDHI FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL

ITA 236/IND/2024[2024-25]Status: Disposed11/9/2024AY 2024-25

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREEDHI FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL

ITA 235/IND/2024[2024-25]Status: Disposed11/9/2024AY 2024-25

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 5 1, BHOPAL , BHOPAL MADHYA PRADESH vs MAPAEX REMEDIES PVT LTD, BHOPAL MADHYA PRADESH

ITA 510/IND/2024[2017-18]Status: Disposed10/9/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 5(1), BHOPAL , BHOPAL MADHYA PRADESH vs MAPAEX REMEDIES PVT LTD, BHOPAL MADHYA PRADESH

ITA 509/IND/2024[2016-17]Status: Disposed10/9/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -5(1), BHOPAL , BHOPAL, MADHYA PRADESH vs MAPAEX REMEDIES PVT. LTD., BHOPAL MADHYA PRADESH

ITA 508/IND/2024[2012-13]Status: Disposed10/9/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MS MAPAEX REMEDIES PVT LTD,BHOPAL vs ACIT 2 (1) BHOPAL, BHOPAL MADHYA PRADESH

ITA 489/IND/2024[2017-18]Status: Disposed10/9/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MS MAPAEX REMEDIES PVT LTD,BHOPAL vs ACIT 2 (1) BHOPAL, BHOPAL

ITA 486/IND/2024[2012-13 ]Status: Disposed10/9/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAPAEX REMEDIES PVT LTD ,BHOPAL vs THE DCIT -2- (1), BHOPAL , BHOPAL

ITA 444/IND/2024[2016-17]Status: Disposed10/9/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SWATI KUSHWAH,INDORE vs INCOME TAX OFFICER WARD 3 (5) INDORE , INDORE

ITA 301/IND/2024[2017-18]Status: Disposed10/9/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SAROJ SUGANDHI,BHOPAL (M.P.) vs INCOME TAX OFFICER, BHOPAL (M.P.)

ITA 219/IND/2024[2012-13]Status: Disposed10/9/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)