ITAT Indore Bench
5,736 judgments
NIRVINDHYA SHIKSHA AVAM SANSKRITI PRACHAR SAMITI,RAJGARH vs ITO, RAJGARH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NIRVINDHYA SHIKSHA AVAM SANSKRITI PRACHAR SAMITI,RAJGARH BIAORA vs ITO, RAJGARH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI SWARNKAR SAMAJ SAMITI,NEEMUCH vs ITO, NEEMUCH, NEEMUCH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RAJESH CHANDWANI,BHOPAL vs INCOME TAX OFFICER -3(3), BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NAGAR PALIKA NIGAM KARMCHARI KALYAN SAKH SAHAKARI SANSTHA MARYADIT,UJJAIN vs COMMISSIONER OF INCOME TAX, NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI RISHABH DEVJI KESARIMALJIJAIN SH MP DT S SANGH,RATLAM vs THE COMMISSIONER OF INCOME TAX APPEAL ADDLJCIT(A)11 MUMBAI, MUMBAI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
AMIT VYAS,UJJAIN vs INCOME TAX OFFICER 2(1), UJJAIN , UJJAIN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DY. COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL vs INDORE EDUCATION AND SERVICE SOCIETY, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
D.K CONSTRUCTION,BHOPAL vs THE ITO 2 (3), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BHOPAL vs MAPAEX REMEDIES PVT. LTD. , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SANJAY UPADHAYAY,RATLAM vs ITO-1, RATLAM, RATLAM
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MAHENDRA SINGH CHAWLA,INDORE vs DCIT CIRCLE-1(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
AMANULLAH,INDORE vs ASSESSMENT UNIT NFAC, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KHAJURAHO FOUNDATION,RAJNAGAR, MADHYA PRADHESH vs CIT EXEMPTION, BHOPAL
KHAJURAHO FOUNDATION,RAJNAGAR, MADHYAPRADESH vs CIT EXEMPTION, BHOPAL
SOCIETY OF ST. JOSEPHS HOSPITAL,HOSHANGABAD vs CIT EXEMPTION, BHOPAL
SURYA PRAKASH ARORA,BHOPAL vs ITO-2(1), BHOPAL
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), BHOPAL, BHOPAL vs MADHYA PRADESH RAJYA VAN VIKAS NIGAM, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
VIJAY KUMAR CHOPDA,SENDHWA vs INCOME TAX OFFICER, SENDHWA, INCOME TAX DEPARTMENT, SENDHWA
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
JAYA GARG,INDORE vs INCOME TAX OFFICER, NFAC
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
