ITAT Indore Bench
5,736 judgments
NIRMAL KUMAR JAIN,INDORE vs PCIT (CENTRAL) BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANURAG SINGH,INDORE vs INCOME TAX OFFICER-3(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SANJEEV JHA,SARWA SAMPAN NAGAR vs INCOME TAX OFFICER NFAC, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
CHANDAN SINGH CONTRACTOR,BHOPAL vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DEWAS METAL SECTIONS LTD,DEWAS vs DY. CIT, RANGE 1(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SURESH CHANDRA AHIR,NEEMUCH vs AO FACELESS ASSESSMENT, NEEMUCH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SMT. SHARDA,HARSUD, KHANDWA vs THE PCIT-1, INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI PREMNARAYAN,HARSUD, KHANDWA vs THE PCIT-1, INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SUSHANT KUMAR CHATTERJEE,KOLAR ROAD vs ITO- 1-(3) , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
PRATEEK SONI,INDORE vs INCOME TAX OFFICER, NFAC NEW DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
JINDAL EDUCATION AND WELFARE SOCIETY,CHHATTISGARH vs CIT(E), BHOPAL
O.P. JINDAL UNIVERSITY,CHHATTISGARH vs CIT(E), BHOPAL
NOBLE GREEN AGRITECH PVT. LTD. ,INDORE vs ACIT -3(1), INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KOHINOOR EDUCATIONAL SERVICES PRIVATE LIMITED,BHOPAL vs INCOME TAX OFFICER 2(3), BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NARENDRA KUMAR AGRAWAL,BURHANPUR vs PCIT INDORE-1, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
BASANT RAO SHELKE,BHOPAL vs ACIT-1(1), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RAMESH CHANDRA VERMA,SUNDREL vs INCOME TAX OFFICER, DHAR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
LATE SUDHA MISHRA ( THROUGH LEGAL HEIR SH. NISHANT MISHRA),BHOPAL vs ITO, 5(2), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SAULET SHAFEEQ,BHOPAL vs ITO NFAC, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
LOVEKESH PATIL,BURHANPUR vs CIT APPEALS, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)