ITAT Indore Bench
5,736 judgments
BADRI PRASAD PATIDAR,BHOPAL vs ITO 2(5), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member)
SHAKUNTALA LEGAL HEIR OF DR. KAMLESH KUMAR UNIYA ,NARSINGHGARH, DISTT. RAJGARH vs ITO RAJGARH, INCOME TAX OFFICE, RAJGARH (BIAORA)
SHRI VIJAY PAL RAO (Judicial Member)
D.K. CONSTRUCTIONS,BHOPAL vs CENTRAL CIRCLE - 1, BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NATRAJ SOLANKI,BHOPAL vs INCOME-TAX OFFICER, 1(3),, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member)
MOHAN PATIDAR L/H SHRI JAMNA PRASAD PATIDAR,BHOPAL vs INCOME TAX OFFICER 2(5), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member)
SHYAM LAL PATIDAR,BHOPAL vs INCOME TAX OFFICER, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member)
LATE KESHAV PANDURANG GADRE TH. L/H MANISH GADRE (SON),BHOPAL vs ITO-2(4), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
JILA SAHAKARI BANK MARYADIT, SHAJAPUR,SHAJAPUR vs ACIT-2(1), UJJAIN, UJJAIN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DINESH PATEL,BILAWALI vs ITO 4(4) INDORE, INCOME TAX OFFICE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MOHD. ILYAS MEMON,INDORE vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SAGAR CONSTRUCTION,INDORE vs CIT(A), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MRS. JATINDER KAUR BHATIA,KHANDWA vs ACIT- (CENTRAL) UJJAIN, UJJAIN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DCIT- (CENTRAL)-3, INDORE vs MRS. JATINDER KAUR BHATIA, KHANDWA
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DCIT- (CENTRAL)-3, INDORE vs MRS. JATINDER KAUR BHATIA, KHANDWA
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
JAME A RIYAZUL ULOOM,INDORE vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL
INDIAN INSTITUTE OF MANAGEMENT, INDORE,RAU vs CIT EXEMPTION , BHOPAL
INCOME TAX OFFICER, BURHANPUR vs VINAYAK COTFIBER PRIVATE LIMITED, BURHANPUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KHEMRAJ PATIDAR,BHOPAL vs COMMISSIONER INCOME TAX (APPEAL), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
AKSHAY ACADEMY,INDORE, M.P. vs THE INCOME TAX OFFICER, NFAC, DELHI, THE INCOME TAX OFFICER, NFAC, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
AARTI MAHILA KALYAN SAMITI,BHOPAL vs ASSISSTANT DIRECTOR OF INCOME TAX, CPC, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
