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ITAT Indore Bench

5,736 judgments

DECENT INDUSTRIES P. LTD.,BHOPAL vs ITO-1(2), BHOPAL

ITA 356/IND/2023[2012-13]Status: Disposed20/8/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ABHIJIT UPADHYAYA,BHOPAL vs INCOME TAX OFFICER 4(2), BHOPAL

ITA 288/IND/2024[2011-12]Status: Disposed14/8/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MOTHER TERESA SEVA SAMITTEE,BALAGHAT vs INCOME-TAX OFFICER, JABALPUR

ITA 265/IND/2024[Not applicable]Status: Disposed14/8/2024

ALKA SINGHAI,BHOPAL vs INCOME TAX OFFICER, DELHI

ITA 287/IND/2024[2013-14]Status: Disposed13/8/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SABA HUSSAN ANSARI,BHOPAL vs DCIT 2(1) DELHI, DELHI

ITA 285/IND/2024[2014-15]Status: Disposed13/8/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DEEPAK LALWANI,BHOPAL vs ACIT-2(1), BHOPAL

ITA 261/IND/2024[2013-14]Status: Disposed13/8/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHAILENDRA SINGH RAGHUVANSHI,VIDHISHA vs ITO, VIDHISHA

ITA 106/IND/2024[2013-14]Status: Disposed13/8/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHAUPAL R D T AND R INSTITUTE,SURGUJA vs CIT EXEMPTION , BHOPAL

ITA 281/IND/2024[-]Status: Disposed12/8/2024

PARSHV HOUSING,BHOPAL vs ITO NFAC, DELHI

ITA 280/IND/2024[2015-16]Status: Disposed12/8/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SARWESH PATHAK,ITARSI vs INCOME TAX OFFICER WARD 1 ITARSI, ITARSI

ITA 83/IND/2024[2012-13]Status: Heard9/8/2024AY 2012-13

UMAR KHAN,UJJAIN vs ITO WARD-1(2), UJJAIN

ITA 64/IND/2024[2012-13]Status: Heard9/8/2024AY 2012-13

M/S. SURESH ALUMINIUM,BHOPAL vs ACIT, CENTRAL CIRCLE-1, BHOPAL

ITA 62/IND/2024[2019-20]Status: Heard9/8/2024AY 2019-20

SHRI MANISH BORAD (Accountant Member)

MADADLAL MALVIYA,UJJAIN vs INCOME TAX OFFICER 1(1), UJJAIN

ITA 277/IND/2024[2010-11]Status: Disposed9/8/2024AY 2010-11

SHRI MANISH BORAD (Accountant Member)

M. P. AGROTONICS LIMITED,RAISEN vs ACIT, CENTRAL-1, INDORE, INDORE

ITA 276/IND/2024[2013-14]Status: Heard9/8/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAVINDRA VERMA,KASRAWAD DISTRICT KHARGONE vs THE INCOME TAX OFFICER KHARGONE, KHARGONE

ITA 275/IND/2024[2017-18]Status: Heard9/8/2024AY 2017-18

CHARAN JEET KAUR,OBEDULLAHGANJ vs ITO RAISEN, RAISEN

ITA 274/IND/2024[2012-13]Status: Heard9/8/2024AY 2012-13

SHRI MANISH BORAD (Accountant Member)

DEVI PRASAD GHOSHAL,BHOPAL vs INCOME TAX OFFICER 5(4), BHOPAL

ITA 273/IND/2024[2012-13]Status: Heard9/8/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

OMPRAKASH FADNAVISH,BARWANI vs ITO WARD SENDHWA , SENDHWA

ITA 271/IND/2024[2017-18]Status: Disposed9/8/2024AY 2017-18

SHRI MANISH BORAD (Accountant Member)

GURU NANAK DEV VIDYAK SOCIETY,BHOPAL vs CIT(A), DELHI

ITA 266/IND/2024[2012-13]Status: Heard9/8/2024AY 2012-13

ANKIT SHARMA,TULSIDAS MARG, BARWANI (M.P.) vs INCOME TAX OFFICER, WARD SENDHWA, AAYAKAR BHAWAN, A.B. ROAD, SENDHWA, DISTRICT-BARWANI

ITA 246/IND/2024[2015-16]Status: Heard9/8/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)