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ITAT Indore Bench

5,736 judgments

ANISHA KARAMCHANDANI,NEEMUCH vs ITO, NEEMUCH, NEEMUCH

ITA 242/IND/2024[2011-12]Status: Heard9/8/2024AY 2011-12

SHRI MANISH BORAD (Accountant Member)

POONAMCHAND NARAYANDAS SOONI,KHIRKIYA vs ITO-2, HARDA

ITA 239/IND/2024[2013-14]Status: Heard9/8/2024AY 2013-14

SHRI MANISH BORAD (Accountant Member)

PRAKASH CHAND JAIN,BHOPAL vs CIT APPELAS, BHOPAL

ITA 194/IND/2024[AY 2011-12]Status: Heard9/8/2024

SHANTILAL AMRAJI GEHLOT HUF,DHAR vs ITO, DHAR

ITA 185/IND/2024[2012-13]Status: Heard9/8/2024AY 2012-13

GURUKRIPA WEST END,INDORE vs ITO-5(5), INDORE

ITA 184/IND/2024[2015-16]Status: Heard9/8/2024AY 2015-16

SHRI MANISH BORAD (Accountant Member)

OTIBAI,DHAR vs ITO , DHAR

ITA 183/IND/2024[2012-13]Status: Disposed9/8/2024AY 2012-13

SHRI MANISH BORAD (Accountant Member)

PRATIGYA MADHAV,BHOPAL vs INCOME TAX OFFICER 1(1), BHOPAL

ITA 102/IND/2024[2017-18]Status: Heard9/8/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PANKAJ GUPTA,AUSTRALIA vs ITO, BHOPAL, BHOPAL

ITA 456/IND/2023[2012-13]Status: Heard9/8/2024AY 2012-13

AMIT BEARAGI,VIDHISHA vs ITO, VIDHISHA , VIDHISHA

ITA 96/IND/2024[2012-13]Status: Disposed8/8/2024AY 2012-13

SHRI MANISH BORAD (Accountant Member)

AMIT BEARAGI,VIDHISHA vs ITO VIDHISHA, VIDHISHA

ITA 95/IND/2024[2010-11]Status: Disposed8/8/2024AY 2010-11

SHRI MANISH BORAD (Accountant Member)

PUNEET AGRAWAL,DEWAS vs ACIT, UJJAIN

ITA 2/IND/2024[2019-2020]Status: Heard8/8/2024AY 2019-2020

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JAGDEEDH SINGH,BHOPAL vs INCOME RTAX OFFICER 5(4), BHOPAL

ITA 101/IND/2024[2012-13]Status: Heard8/8/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT (CENTRAL)-1, BHOPAL, BHOPAL vs SOM DISTILLERIES AND BREWERIES LTD., BHOPAL

ITA 297/IND/2023[2014-15]Status: Disposed8/8/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SOM DISTILLERIES AND BREWERIES LTD.,BHOPAL vs ITO-1(1), BHOPAL

ITA 271/IND/2023[2013-14]Status: Disposed8/8/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RITESH SAXENA,INDORE vs ITO-2(5), BHOPAL, BHOPAL

ITA 94/IND/2024[2011-12]Status: Heard7/8/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT. SANDHYA SHRIMALI,KHANDWA vs DCIT-4(1), INDORE

ITA 93/IND/2024[2017-18]Status: Heard7/8/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ROHIT GOYAL,MUMBAI, MAHARASHTRA vs INCOME TAX OFFICER, WARD 5(3), INDORE, INDORE

ITA 329/IND/2023[2013-2014]Status: Heard7/8/2024AY 2013-2014

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI VINAYAK KALANI,INDORE vs DCIT 1(1), INDORE

ITA 325/IND/2023[2020-21]Status: Disposed7/8/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LATE SMT. MARIAM BAI (THROUGH LEGAL HEIR SHRI ABDUL RAZAK CHARA),INDORE (M.P.) vs THE INCOME-TAX OFFICER - 4(3), INDORE, INDORE (M.P.)

ITA 249/IND/2024[2015-16]Status: Heard6/8/2024AY 2015-16

SHRI MANISH BORAD (Accountant Member)

RAHUL CHOUKSE,BURHANPUR vs ITO, BURHANPUR, BURHANPUR

ITA 247/IND/2024[2016-17]Status: Heard6/8/2024AY 2016-17

SHRI MANISH BORAD (Accountant Member)