ITAT Indore Bench

5,736 judgments

ASTRA IDL LIMITED,LASUDIA MORI, INDORE vs ITO - 1(1), MAIN BUILDING, INDORE

ITA 229/IND/2024[2017-18]Status: Disposed6/8/2024AY 2017-18

SHRI MANISH BORAD (Accountant Member)

RAJENDRA KUMAR PATIDAR,C/O. CA. RAJESH HEERALAL MEHTA vs INCOME TAX OFFICER, INCOME TAX OFFICE, IRRIGATION COLONY

ITA 505/IND/2023[2009-10]Status: Heard6/8/2024AY 2009-10

SHRI MANISH BORAD (Accountant Member)

SANGEETA GODHA,BHOPAL, MADHYA PRADESH vs ITO-2(3), BHOPAL, INCOME TAX, BHOPAL

ITA 238/IND/2024[2016-17]Status: Disposed5/8/2024AY 2016-17

SHRI MANISH BORAD (Accountant Member)

PRAKASH CHAND PATEL,BEGUMGANJ, RAISEN vs ADDL JCIT (A) MYSORE, MYSORE

ITA 212/IND/2024[2013-14]Status: Disposed5/8/2024AY 2013-14

SHRI MANISH BORAD (Accountant Member)

SATYAPRAKASH CHOUHAN,MHOW vs ITO 5 (3) , INDORE

ITA 169/IND/2024[2017-18]Status: Disposed5/8/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX (CENTRAL)-I, BHOPAL , BHOPAL vs SOM DISTILLERIES PRIVATE LIMITED, BHOPAL

ITA 289/IND/2023[2014-15]Status: Disposed2/8/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SOM DISTILLERIES PVT. LTD.,BHOPAL vs ITO-1(3), BHOPAL

ITA 272/IND/2023[2014-15]Status: Disposed2/8/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHADAB AHMED,INDORE vs ITO WARD 5(2), IND, INDORE

ITA 91/IND/2024[2011-12]Status: Heard1/8/2024AY 2011-12

PIYUSH JUNEJA,KHANDWA vs JCIT RANGE-4 INDORE, INDORE

ITA 84/IND/2024[2015-16]Status: Disposed1/8/2024AY 2015-16

SHRI MANISH BORAD (Accountant Member)

BIRDICHAND JAIN SEWA TRUST,INDORE vs CIT EXEMPTION, BHOPAL

ITA 237/IND/2024[2024-25]Status: Heard1/8/2024AY 2024-25

BHARAT SINGH PAWAR ,RATLAM vs INCOME TAX OFFICER , RATLAM

ITA 182/IND/2024[2011-12]Status: Disposed1/8/2024AY 2011-12

SHRI MANISH BORAD (Accountant Member)

M/S. IDEA CELLULAR LIMITED,INDORE vs THE DCIT (TDS), INDORE

ITA 111/IND/2015[2013-14 (Quarter 4)]Status: Disposed1/8/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. IDEA CELLULAR LIMITED,INDORE vs THE DCIT (TDS), INDORE

ITA 110/IND/2015[2013-14 (for first three quarter)]Status: Disposed1/8/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. IDEA CELLULAR LIMITED,INDORE vs THE DCIT (TDS), INDORE

ITA 109/IND/2015[2012-13]Status: Disposed1/8/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ANNAMMA JOSEPH,PATHANAMTHITTA vs THE INCOME TAX OFFICER, WARD-2(5), BHOPAL,MADHYA PRADESH, KERALA

ITA 233/IND/2024[2015-16]Status: Disposed31/7/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MANDA DUBEY,HOSHANGABAD vs INCOME TAX OFFICER ITRASI, ITRASI

ITA 228/IND/2024[2017-18]Status: Disposed31/7/2024AY 2017-18

SHRI MANISH BORAD (Accountant Member)

SURYAPUTRA SHANI UPASAK SAMAJIK SAMITI,INDORE vs CIT (EXEMPTION), BHOPAL, BHOPAL

ITA 226/IND/2024[2024-25]Status: Disposed31/7/2024AY 2024-25

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHIVAM ENTERPRISES,HARDA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 224/IND/2024[2016-17]Status: Disposed31/7/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAKESH KUMAR SOMANI,KHANDWA vs ITO-1, KHANDWA, KHANDWA

ITA 215/IND/2024[2011-12]Status: Disposed31/7/2024AY 2011-12

SHRI MANISH BORAD (Accountant Member)

SOM DISTILLERIES PVT. LTD.,BHOPAL vs DCIT-1(1), BHOPAL

ITA 270/IND/2023[2013-14]Status: Disposed31/7/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)