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ITAT Indore Bench

5,736 judgments

SOM DISTILLERIES PRIVATE LIMITED,BHOPAL vs DCIT 1(1), BHOPAL

ITA 269/IND/2023[2012-13]Status: Disposed31/7/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ABHAY DARE,BHOPAL vs THE ITO 1(1), BHOPAL

ITA 832/IND/2016[2009-10]Status: Disposed31/7/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RANVEER SINGH CHHABRA,INDORE (MP) vs ITO-2(4) INDORE, INDORE (MP)

ITA 217/IND/2024[2012-13]Status: Disposed30/7/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RANJEET SINGH PAWAR,BHOPAL vs INCOME TAX OFFICER -5(2), BHOPAL

ITA 216/IND/2024[2011-12]Status: Disposed30/7/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MUSTAFA ALI,NEEMUCH vs ITO, NEEMUCH, NEEMUCH

ITA 214/IND/2024[2011-12]Status: Heard30/7/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SUNITA KALANTRI,INDORE vs ADDL.,JT.,DEPUTY ACIT, NFAC

ITA 191/IND/2024[17-18]Status: Disposed30/7/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHAGWAN SINGH GOUR,NEEMKHEDI vs CIT(A), BHOPAL

ITA 154/IND/2024[2017-18]Status: Disposed30/7/2024AY 2017-18

CHETAN KUMAR THAKKAR,RAJPUR DIST. BARWANI vs ITO, ITO WARD SENDHWA

ITA 14/IND/2024[2017-18]Status: Disposed30/7/2024AY 2017-18

LATE MANOHARASINGH THROUGH LEGAL HEIR SHRI SURAJ MANDLOI,INDORE vs ITO 1(1), INDORE

ITA 110/IND/2024[2017-18]Status: Disposed30/7/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SIGNET INDUSTRIES LTD. ,MAHARASHTRA vs NFAC, DELHI

ITA 525/IND/2023[2013-2014]Status: Disposed30/7/2024AY 2013-2014

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IKON OVERSEAS PRIVATE LIMITED,BHOPAL vs ITO 2(5), BHOPAL

ITA 54/IND/2024[2013-14]Status: Disposed29/7/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IKON OVERSEAS PRIVATE LIMITED,BHOPAL vs ITO 2(5), BHOPAL

ITA 53/IND/2024[2013-14]Status: Disposed29/7/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BALAJI PHOSPHATES LIMITED,INDORE vs DCITACIT 1(1) INDORE, INDORE

ITA 209/IND/2024[2017-18]Status: Disposed29/7/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MANSOOR MIRZA ,JAORA vs ITO, NEEMUCH , NEEMUCH

ITA 153/IND/2024[2011-12]Status: Disposed29/7/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIKAS BHATNAGAR ,UAE vs ITO WARD 2(3), BHOPAL

ITA 119/IND/2024[2007-08]Status: Disposed29/7/2024AY 2007-08

RAHUL PANDEY,INDORE vs ITO-3(5), INDORE

ITA 554/IND/2023[2017-18]Status: Disposed29/7/2024AY 2017-18

RADHA MAHESHWARI,UJJAIN vs INCOME TAX OFFICER, DEWAS

ITA 517/IND/2023[2011-12]Status: Disposed29/7/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GORELAL PARMAR,BHOPAL vs ITO 2(5), BHOPAL

ITA 71/IND/2024[2013-14]Status: Disposed26/7/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI VISHWAMITRA SHIKSHAN SAMITI,INDORE vs INCOME TAX OFFICER 5(1), INDORE

ITA 40/IND/2024[2020-21]Status: Disposed26/7/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI VISHWAMITRA SHIKSHAN SAMITI,INDORE vs ITO 5(1) , INDORE

ITA 39/IND/2024[2018-19]Status: Disposed26/7/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)