ITAT Indore Bench

5,736 judgments

BHUWNESHWAR SINGH MARAN,BHOPAL vs INCOME TAX OFFICER 1(1), BHOPAL

ITA 186/IND/2024[2007-08]Status: Disposed26/7/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MP STATE COOPERATIVE DAIRY FEDERATION LIMITED,BHOPAL vs ACIT BHOPAL, BHOPAL

ITA 115/IND/2024[2020-21]Status: Disposed26/7/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MP STATE CO-OPERATIVE DAIRY FEDERATION LIMITED,BHOPAL vs ACIT, BHOPAL

ITA 114/IND/2024[2018-19]Status: Disposed26/7/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT-1(1), INDORE, INDORE vs LIFE CARE INTERNATIONAL, INDORE

ITA 411/IND/2023[2011-12]Status: Disposed26/7/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DEVGAS PATIDAR,BHOPAL vs ITO - 2(4), BHOPAL

ITA 406/IND/2023[2007-08]Status: Disposed26/7/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DHENU SAMVARADHAN FOUNDATION,INDORE vs THE CIT (E), BHOPAL

ITA 117/IND/2023[00]Status: Disposed26/7/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIDHYA SAGAR SEWA ASHRAM SAMITI,GOSALPUR ,TEHSIL SIHORA vs COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL

ITA 208/IND/2024[NA]Status: Disposed25/7/2024

MANOJ KUMAR MOTWANI,BETUL MP vs ASSISTANT COMMISSIONER , INCOME TAX DEPARTMENT NFAC

ITA 151/IND/2024[2013-14]Status: Disposed25/7/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAKESH KHANDELWAL,BERASIA ROAD, BHOPAL vs ITO, ARERA HILLS, BHOPAL.

ITA 149/IND/2024[2017-18]Status: Disposed25/7/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. AVINASH CHALANA & CO.,BHOPAL vs PCIT-1, BHOPAL, BHOPAL

ITA 204/IND/2023[2018-19]Status: Disposed25/7/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VINDAS CHEMICAL INDUSTRIES PRIVATE LIMITED,INDORE vs DCIT ACIT 4(1), INDORE, INDORE

ITA 157/IND/2024[2018-19]Status: Disposed24/7/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

TANWANT SINGH KEER THROUGH LEGAL HEIR SHRI GURUSHARAN SINGH KEER,BURHANPUR vs INCOME TAX OFFICER, BURHANPUR, BURHANPUR

ITA 125/IND/2024[2009-10]Status: Disposed23/7/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DISTRICT ORGANISOR TRIBAL WELFARE BHOPAL,BHOPAL vs INCOME TAX OFFICER (TDS)- 1, BHOPAL, BHOPAL

ITA 547/IND/2023[2017-18]Status: Disposed23/7/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DISTRICT ORGANISOR TRIBAL WELFARE BHOPAL,BHOPAL vs INCOME TAX OFFICER (TDS)- 1, BHOPAL, BHOPAL

ITA 546/IND/2023[2016-17]Status: Disposed23/7/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DISTRICT ORGANISOR TRIBAL WELFARE BHOPAL,BHOPAL vs INCOME TAX OFFICER (TDS)- 1, BHOPAL, BHOPAL

ITA 545/IND/2023[2015-16]Status: Disposed23/7/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DISTRICT ORGANISOR TRIBAL WELFARE BHOPAL,BHOPAL vs INCOME TAX OFFICER (TDS)- 1, BHOPAL, BHOPAL

ITA 544/IND/2023[2014-15]Status: Disposed23/7/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DISTRICT ORGANISOR TRIBAL WELFARE BHOPAL,BHOPAL vs INCOME TAX OFFICER (TDS)- 1, BHOPAL, BHOPAL

ITA 543/IND/2023[2013-14]Status: Disposed23/7/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DISTRICT ORGANISOR TRIBAL WELFARE BHOPAL,BHOPAL vs INCOME TAX OFFICER (TDS)-1, BHOPAL, BHOPAL

ITA 542/IND/2023[2012-13]Status: Disposed23/7/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI RAM BABU SINGH,INDORE vs DCIT 1(1), BHOPAL

ITA 328/IND/2023[2010-11]Status: Disposed23/7/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRATHMIK KRASHI SAKH SAHKARI SAMITI PEEKLON,,VIDHISHA vs ACIT, VIDHISHA

ITA 131/IND/2024[2016-17]Status: Disposed19/7/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)