ITAT Indore Bench
5,736 judgments
PRATHMIK KRASHI SAKH SAHKARI SAMITI PEEKLON,VIDHISHA vs ACIT, VIDHISHA
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DCIT CENTRAL, BHOPAL vs SHARAD SHARMA, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DCIT CENTRAL, BHOPAL vs SHARAD SHARMA, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MAHARANA PRATAP SOCIAL RESEARCH AND EDUCATION SOCIETY,BHOPAL vs CENTRALISED PROCESSING CENTRE, BENGALURU
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M P RAJYA POWERLOOM BUNKAR SAHAKARI SANGH MARYADIT,BURHANPUR vs INCOME TAX OFFICER, BURHANPUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE DCIT CENTRAL-1, INDORE vs SHRI ASHISH NIGAM, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
STL EXTRUSION PVT LTD,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 4(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SWAN PETRCHEMICALS PVT. LTD.,MUMBAI vs NFAC DELHI, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ACIT-1(1), BHOPAL, BHOPAL vs AKASH TALREJA, RAIPUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RANJEETSINGH KESHARIMAL BEFNA SHIKSHA SAMITI,MEGHNAGAR vs CIT-EXEMPTION, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
BALKISHAN KOUSHAL ,INDORE vs INCOME TAX OFFICER, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI, ACCOUNTANT MEMBER AY: 2013-14 Shri Balkishan Koshal, 31, Bhagirathpura, Indore. (PAN: BKIPK5435L) बनाम/ Vs. Income-tax Officer, NFAC, Delhi (Assessee/Appellant) (Revenue/Respondent) AY: 2013-14 Shri Balkishan Koshal, 31, Bhagirathpura, Indore. (PAN: BKIPK5435L) बनाम/ Income-tax Officer, NFAC, Delhi (Assessee/Appellant) (Revenue/Respondent) Assessee by Shri R.S. Dave, Adv. Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 10.07.2024
BALKISHAN KOSHAL ,INDORE vs INCOME TAX OFFICER, NEW DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI, ACCOUNTANT MEMBER AY: 2013-14 Shri Balkishan Koshal, 31, Bhagirathpura, Indore. (PAN: BKIPK5435L) बनाम/ Vs. Income-tax Officer, NFAC, Delhi (Assessee/Appellant) (Revenue/Respondent) AY: 2013-14 Shri Balkishan Koshal, 31, Bhagirathpura, Indore. (PAN: BKIPK5435L) बनाम/ Income-tax Officer, NFAC, Delhi (Assessee/Appellant) (Revenue/Respondent) Assessee by Shri R.S. Dave, Adv. Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 10.07.2024
SHANKAR SEWANI,NEW MARKET vs ASSESSING OFFICER, AAYKAR BHAWAN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
INCOME TAX OFFICER, UJJAIN vs M.P. POLICE SAKH SHAKARI SANSTHA MARYADIT, UJJAIN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
INCOME TAX OFFICER, UJJAIN vs M.P. POLICE SAKH SAHAKARI SANSTHA MARYADIT, UJJAIN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANIL FIROJIYA,BHAKT NAGAR,UJJAIN vs DY COMMISIONER OF INCOME TAX, UJJAIN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANIL FIROJIYA,BHAKT NAGAR UJJAIN vs DY COMMISIONER OF INCOME TAX, AAYKAR BHAWAN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
TDK GRUH NIRMAN SAHAKARI SANSTHA MARYADIT,INDORE vs INCOME TAX OFFICER 5(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MUNSHI PATEL,INDORE vs ITO 5(4), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ALPINE INFRACON PVT. LTD.,INDORE vs NFAC , DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
