ITAT Indore Bench

5,736 judgments

DEEPAK KHANDELWAL,SEHORE vs ITO, SEHORE, SEHORE

ITA 120/IND/2024[2013-14]Status: Disposed5/7/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

YUA VIKAS MANDAL,BHOPAL vs CIT EXEMPTION, BHOPAL

ITA 193/IND/2024[2024-25]Status: Disposed4/7/2024AY 2024-25

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI KAMLESH PUROHIT,KARAMDI vs ITO, RATLAM

ITA 150/IND/2024[2009-10]Status: Disposed4/7/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAEES QURESHI,GHONSALA vs CIT (A) , UJJAIN

ITA 60/IND/2024[2012-13]Status: Disposed3/7/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRIRAM NANDA EDUCATION AND WELFARE SOCIETY,HOSHANGABAD ROAD, BHOPAL vs ASSISTANT COMMISSIONER OF INCOME-TAX EXEMPTION CIRCLE BHOPAL, ARERA COLONY, BHOPAL

ITA 257/IND/2023[2016-17]Status: Disposed3/7/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMA GARG,NASRULLAGANJ vs ASSISSTANT COMMISSIONER OF INCOME TAX, BHOPAL

ITA 187/IND/2024[2014-15]Status: Heard2/7/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JILA SAHAKARI KENDRIYA BANK MARYADIT,KHARGONE vs THE INCOME TAX OFFICER NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 180/IND/2024[2022-23]Status: Heard1/7/2024AY 2022-23

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JILA SAHAKARI KENDRIYA BANK MARYADIT,KHARGONE vs THE INCOME TAX OFFICER NATIONAL FACELESS ASSESSMENT CENTRE DELHI, DELHI

ITA 179/IND/2024[2021-22]Status: Disposed28/6/2024AY 2021-22

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JILA SAHAKARI KENDRIYA BANK MARYADIT,KHARGONE vs THE INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE DELHI, DELHI

ITA 178/IND/2024[2019-20]Status: Disposed28/6/2024AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASHA RANI PANDYA,INDORE vs CPC BANGALORE, BANGALORE

ITA 176/IND/2024[2019-20]Status: Disposed28/6/2024AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

HARSH PATEL,GRAM PADLIYA TEHSIL DEPALPURDI vs ITO, WARD-1(2), INDORE, INDORE

ITA 171/IND/2024[2017-2018]Status: Disposed28/6/2024AY 2017-2018

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRADEEP PLAHA,INDORE vs INCOME-TAX OFFICER, WARD-1(1), INDORE, INDORE

ITA 170/IND/2024[2017-18]Status: Disposed28/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GAURAV GUPTA,JHABUA vs ITO JHABUA , JHABUA

ITA 167/IND/2024[2017-2018]Status: Disposed27/6/2024AY 2017-2018

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAYAN PRAJAPATI,GOVIND COLONY vs INCOME TAX OFFICER WARD-4(4) INDORE, INDORE

ITA 165/IND/2024[2011-12]Status: Disposed27/6/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMDAS YADAV,HOSHANGABAD vs ITO-2 ITARSI, ITARSI

ITA 163/IND/2024[2012-13]Status: Disposed27/6/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BANVARI LAL,RAJGARH vs INCOME TAX OFFICER, RAJGARH

ITA 161/IND/2024[2015-16]Status: Disposed27/6/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NOMAN KHAN,BARELI, RAISEN vs ITO, RAISEN, RAISEN

ITA 158/IND/2024[2017-18]Status: Disposed27/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJARAM PATIDAR,BHOPAL MADHYA PRADESH vs INCOME TAX OFFICER 2(4), HOSHANGABAD ROAD

ITA 129/IND/2024[2010-11]Status: Disposed27/6/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KRISHI UPAJ MANDI SAMITI DEWAS,DEWAS vs COMMISSIONER OF INCOME TAX, NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI

ITA 121/IND/2024[2007-08]Status: Disposed27/6/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S RISHI CONSTRUCTION ,BHOPAL vs THE ITO-1(2), BHOPAL

ITA 88/IND/2023[2015-16]Status: Disposed27/6/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)