ITAT Indore Bench

5,736 judgments

JAYANTILAL SANGHVI,INDORE vs ACIT 4(1), INDORE

ITA 539/IND/2023[A.Y. 2012-13]Status: Disposed27/6/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJANI SHARMA,SULTANPUR vs ITO, RAISEN, ITO, RAISEN

ITA 278/IND/2023[2016-17]Status: Disposed27/6/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT CENTRAL -2 BHOPAL, BHOPAL vs M/S RISHI CONSTRUCTION , BHOPAL

ITA 220/IND/2022[2015-16]Status: Disposed27/6/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT, 2(1), INDORE vs M/S. TREASURE WORLD DEVELOPERS PVT. LTD., INDORE

ITA 439/IND/2014[2009-10]Status: Disposed27/6/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. TREASURE WORLD DEVELOPERS PVT. LTD.,INDORE vs THE ACIT 2(1), INDORE

ITA 398/IND/2014[2009-10]Status: Disposed27/6/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMA GARG,SEHORE vs DCIT-3(1), BHOPAL, BHOPAL

ITA 90/IND/2024[2012-13]Status: Disposed26/6/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GANI BHAI,JATPURA, SOLSINDA, SANWER vs INCOME TAX OFFICER, WARD-1(1), INDORE, AAYAKAR BHAWAN, OPPOSITE WHITE CHURCH, RESIDENCY AREA, INDORE

ITA 124/IND/2024[2017-18]Status: Disposed26/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT - 1(1), BHOPAL, BHOPAL vs DBL ASHOK NAGAR-VIDISHA TOLLWAYS LTD, BHOPAL

ITA 472/IND/2023[2015-16]Status: Disposed26/6/2024AY 2015-16

SATISH JAIN,INDORE vs ACIT 4(1),IND, INDORE

ITA 55/IND/2024[2017-18]Status: Disposed25/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SANJEEV GARG,BHOPAL vs ACIT, 3(1), BHOPAL, BHOPAL

ITA 127/IND/2024[2013-14]Status: Disposed25/6/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE EVEREST ENGLISH EDUCATION EXTENSION SOCIETY ,TILAK NAGAR, DEWAS (M.P.) vs INCOME TAX OFFICER, EXEMPTION WARD, UJJAIN, EXEMPTION WARD, UJJAIN

ITA 552/IND/2023[2016-2017]Status: Disposed25/6/2024AY 2016-2017

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER, ITARSI vs NADEEM KHAN, PIPARIYA

ITA 37/IND/2024[2017-18]Status: Disposed24/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PUSHPENDRA SINGH CHOUHAN,SEHORE vs ITO-SEHORE, SEHORE

ITA 122/IND/2024[2012-13]Status: Disposed24/6/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MANSA BUILDERS AND DEVELOPERS,BHOPAL vs THE INCOME TAX OFFICER, 5(3), BHOPAL, BHOPAL

ITA 433/IND/2023[2016-17]Status: Disposed24/6/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT (CENTRAL), BHOPAL vs SHAILENDRA SHARMA, BHOPAL

ITA 305/IND/2023[2015-16]Status: Disposed24/6/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDIYAA DISTRIBUTION NETWORK LLP,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), INDORE, INDORE

ITA 258/IND/2023[2018-19]Status: Disposed21/6/2024AY 2018-19

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

SRK DEV BUILD PVT LTD.,INDORE vs DCIT/ACIT 5(1), INDORE

ITA 471/IND/2023[2016-17]Status: Disposed20/6/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ATISHAY SUPER SPECIALIST HOSPITAL PRIVATE LIMITED,INDORE vs ADDL JCIT (A), INDORE

ITA 92/IND/2024[2021-22]Status: Disposed18/6/2024AY 2021-22

NAJMA PATHAN,DEWAS vs INCOME TAX OFFICER, DEWAS

ITA 80/IND/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAJMA PATHAN,DEWAS vs INCOME TAX OFFICER, DEWAS

ITA 79/IND/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)