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ITAT Indore Bench

5,736 judgments

NAJMA PATHAN,DEWAS vs INCOME TAX OFFICER, DEWAS

ITA 78/IND/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAJMA PATHAN,DEWAS vs INCOME TAX OFFICER, DEWAS

ITA 77/IND/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAJMA PATHAN,DEWAS vs INCOME TAX OFFICER, DEWAS

ITA 76/IND/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAJMA PATHAN,DEWAS vs INCOME TAX OFFICER, DELHI

ITA 75/IND/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MUDIT KUMAR BAJAJ,UJJAIN vs ITO-1(2), UJJAIN

ITA 550/IND/2023[2018-19]Status: Heard18/6/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MOHANLAL RAMNARAYAN KHANDELWAL FOUNDATION,GANDHWANI vs CIT(EXEMPTION), BHOPAL

ITA 532/IND/2023[2023-24]Status: Disposed18/6/2024AY 2023-24

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MOHANLAL RAMNARAYAN KHANDELWAL FOUNDATION,GANDHWANI vs CIT(EXMPETION), BHOPAL

ITA 531/IND/2023[2023-24]Status: Disposed18/6/2024AY 2023-24

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE PARASPAR SAHAKARI GRAH NIRMAN SANSTHA SAMITI,INDORE vs ACIT CIRCLE 2(1), INDORE

ITA 322/IND/2023[2009-10]Status: Disposed18/6/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRESTHA KANOON SEWA SANSTHAN,GWALIOR vs CIT EXEMPTION, BHOPAL

ITA 88/IND/2024[2024-25]Status: Heard13/6/2024AY 2024-25

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRESTHA KANOON SEWA SANSTHAN,GWALIOR vs CIT EXEMPTION , BHOPAL

ITA 87/IND/2024[2024-25]Status: Heard13/6/2024AY 2024-25

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ADARSH SHISHU VIHAR,INDORE vs DCIT, CPC, BENGALURU AND ITO EXEMPTION WARD, INDORE, INDORE

ITA 526/IND/2023[2019-2020]Status: Heard13/6/2024AY 2019-2020

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DY.CIT-3(1), BHOPAL vs NARMADA SWITCHGEAR PRIVATE LIMITED, BHOPAL

ITA 290/IND/2023[2013-14]Status: Disposed13/6/2024AY 2013-14

M/S ROCKBED RENOVATORS LTD.,BHOPAL vs THE PCIT-1, BHOPAL

ITA 214/IND/2023[2018-19]Status: Heard12/6/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NIRBHAYA SINGH,UJJAIN vs INCOME TAX OFFICER 1(1), UJJAIN

ITA 81/IND/2024[2009-10]Status: Heard11/6/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BAL BHAVAN SCHOOL,BHOPAL vs DCIT EXEMPTION, BHOPAL

ITA 321/IND/2023[2014-15]Status: Disposed10/6/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M.P. POLICE COOPERATIVE CREDIT SOCIETY,BHOPAL vs NFAC, DELHI

ITA 327/IND/2023[2020-21]Status: Disposed6/6/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M.P. POLICE CO-OPERATIVE CREDIT SOCIETY ,BHOPOAL vs NFAC, DELHI

ITA 326/IND/2023[2018-19]Status: Disposed6/6/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER , RAISEN, RAISEN vs LATE SUDHA AGRAWAL TH. L/H MANMOHAN AGRAWAL, RAISEN

ITA 281/IND/2023[2016-17]Status: Disposed6/6/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DR. NIRMALA RAI`,BHOPAL vs ITO-1(1), BHOPAL

ITA 35/IND/2024[2007-08]Status: Disposed5/6/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NANDA WADHWANI ,BHOPAL vs ITO 2(4), BHOPAL

ITA 494/IND/2023[2015-16]Status: Disposed5/6/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)