ITAT Indore Bench

5,736 judgments

M/S JILA SAHAKARI KENDRIYA BANK, ,KHARGONE vs ACIT-2, INDORE

ITA 496/IND/2018[13-14]Status: Disposed5/6/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DULE SINGH RAGHUVANSHI,VILLAGE KILOKI AKALADUNA DHAR vs ITO-DHAR, AAYKAR BAHWAN CHANAKYAPURI DHAR

ITA 23/IND/2024[2017-18]Status: Disposed31/5/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHURAMAL TANTED,SAILANA, RATLAM vs INCOME TAX OFFICER -2, RATLAM, RATLAM

ITA 559/IND/2023[2017-18]Status: Disposed31/5/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAHAVIR KUMAR JAIN,UJJAIN vs I.T.O. 1(1), UJJAIN

ITA 424/IND/2023[2015-16]Status: Disposed31/5/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAHAVIR KUMAR JAIN,UJJAIN vs I.T.O. 1(1), UJJAIN

ITA 423/IND/2023[2014-15]Status: Disposed31/5/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAHAVIR KUMAR JAIN,UJJAIN vs ITO 1(1), UJJAIN

ITA 422/IND/2023[2013-14]Status: Disposed31/5/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAHAVIR KUMAR JAIN,UJJAIN vs ITO 1(1), UJJAIN

ITA 421/IND/2023[2012-13]Status: Disposed31/5/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAHAVIR KUMAR JAIN,UJJAIN vs I.T.O. 1(1), UJJAIN

ITA 420/IND/2023[2010-11]Status: Disposed31/5/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAHAVIR KUMAR JAIN,UJJAIN vs I.T.O. 1(1), UJJAIN

ITA 419/IND/2023[2009-10]Status: Disposed31/5/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJENDRA SHARMA,UJJAIN vs CIT (A) , UJJAIN

ITA 375/IND/2023[2016-17]Status: Disposed31/5/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MANISH GOYAL,BHOPAL vs DCIT-ACIT 2(1), BHOPAL, BHOPAL

ITA 166/IND/2024[2016-17]Status: Disposed30/5/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RVR TECHNOLOGIES LTD.,MANDIDEEP vs ITO-2(1), BHOPAL

ITA 277/IND/2023[2014-15]Status: Disposed30/5/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RVR TECHNOLOGIES LTD.,MANDIDEEP vs ADDL. CIT-RANGE-3, BHOPAL

ITA 276/IND/2023[2009-10]Status: Disposed30/5/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RVR TECHNOLOGIES LTD.,MANDIDEEP vs ACIT-3(1), BHOPAL

ITA 275/IND/2023[2008-09]Status: Disposed30/5/2024AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHANDUMAL THARWANI,BETUL vs DCIT ITARSI, ITARSI

ITA 3/IND/2024[2017-18]Status: Disposed29/5/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ANKUR AGRAWAL,BHOPAL vs NFAC, DELHI

ITA 21/IND/2024[2013-14]Status: Disposed29/5/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ANKUR AGRAWAL,BARKHEDA BHOPAL vs NFAC, DELHI

ITA 18/IND/2024[2013-14]Status: Disposed29/5/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SADHU RAM BALANI,INDORE vs ITO-5(1), INDORE, INDORE

ITA 1/IND/2024[2014-15]Status: Disposed29/5/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CORPORATEN AREA BASKETBALL TRUST,INDORE vs THE CIT EXEMPTION., BHOPAL

ITA 77/IND/2023[00]Status: Disposed29/5/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAVIN KUMAR JAIN,INDORE vs ITO ACIT DYCIT FACELESS ASSESSMENT, INDORE

ITA 469/IND/2023[2014-15]Status: Disposed29/5/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)