ITAT Indore Bench
5,736 judgments
NAVIN KUMAR JAIN,INDORE vs INCOME TAX OFFICER FACELESS ASSESSMENT CENTRE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANIL DHAKAD,INDORE vs AASST. COMMISSIONER OF INCOME TAX, CENTRAL-I, INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANIL DHAKAD,INDORE vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL-I, INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANIL DHAKAD,INDORE vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL-I, LOCATION
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANIL DHAKAD,INDORE vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL-I, INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
CORPORATEN AREA BASKETBALL TRUST,INDORE vs CIT EXEMPTION, BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE ACIT CENTRAL-1, BHOPAL vs SMT MEENAKSHI SARAIYA, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ACTIVE EDUCATION AND WELFARE SOCIETY,BHOPAL vs INCOME TAX OFFICER, 1(1), BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SN COMMODITES,INDORE vs INCOME TAX OFFICER 4(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SANJAY SHARMA,INDORE vs ITO-1(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI, ACCOUNTANT MEMBER Shri Sanjay Sharma, 41, Kelod Kartal, Khandwa Road, Indore. (PAN: EFFPS8527L) बनाम/ Vs. National e-Assessment Centre, Assessment Unit, Income Tax Department, NFAC,Delhi (Assessee/Appellant) (Revenue/Respondent) Shri Sanjay Sharma, 41, Kelod Kartal, Khandwa Road, Indore. (PAN: EFFPS8527L) बनाम/ Income-tax Officer, 1(1), Indore. (Assessee/Appellant) (Revenue/Respondent) Assessee by Ms. Nisha Lahoti, AR Revenue by Shri A
SANJAY SHARMA,INDORE vs NATIONAL E-ASSESSMENT CENTRE, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI, ACCOUNTANT MEMBER Shri Sanjay Sharma, 41, Kelod Kartal, Khandwa Road, Indore. (PAN: EFFPS8527L) बनाम/ Vs. National e-Assessment Centre, Assessment Unit, Income Tax Department, NFAC,Delhi (Assessee/Appellant) (Revenue/Respondent) Shri Sanjay Sharma, 41, Kelod Kartal, Khandwa Road, Indore. (PAN: EFFPS8527L) बनाम/ Income-tax Officer, 1(1), Indore. (Assessee/Appellant) (Revenue/Respondent) Assessee by Ms. Nisha Lahoti, AR Revenue by Shri A
AJAY JAISWAL,BETUL vs INCOME TAX OFFICER, BETUL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHAHID QURESHI,RATLAM vs CIT (APPEAL), NFAC
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RADHA SHARAN GOSWAMI,BHOPAL vs DDIT,CPC, BANGLORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
LATE SHRI BALKRISHAN JOSHI (THROUGH LEGAL HEIR SHRI BHOOPENDRA JOSHI),INDORE vs THE INCOME TAX OFFICER-5(1), INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
AATMA PRAKASH MENTAL HEALTH FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KRISHNA KUMAR SONI,UJJAIN vs ITO-1(2) UJJAIN, UJJAIN
SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)
JYOTI GOYAL,BHOPAL vs DCIT-1(1), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NANCY ANN MILLER EDUCATIONAL TRUST,INDORE vs INCOME TAX OFFICER-EXEMPTION, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SMT. KAVITA SACHDEV,INDORE vs ITO-3(4), INDORE, INDORE
SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)