ITAT Indore Bench
5,736 judgments
UJJAIN SHIKSHAN AND SHODH SAMITI,UJJAIN vs EXEMPTION CIRCLE BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
PRADEEP KUMAR LUNIA,INDORE vs NFAC, DELHI
SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)
SMT.SUSHILA SIMHAL,BHOPAL vs THE ITO 2(1), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SARTHAK IRRIGATION AND TRACTORS,BARWANI vs ITO, SENDHWA, SENDHWA
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DISHA EDUCATION SOCIETY,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-EXEMPTION, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KHANDELWAL GINNING FACTORY,KHANDWA vs BPL-W-(61)(94), NFAC (ITO, WARD-1), DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KHANDELWAL GINNING FACTORY ,KHANDWA vs ACIT, NFAC (ITO, WARD-1, KHANDWA), DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MAYANK TIWARI,INDORE vs ITO-3(2), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
AJAY CHATURVEDI,INDORE vs ASSESSMENT UNIT- INCOME TAX DEPARTMENT BPL-C-(61)(1), MADHYA PRADESH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
PRAKASH RAMCHANDANI,BHOPAL, MADHYA PRADESH vs INCOME TAX OFFICER 5 (2) BHOPAL, BHOPAL MADHYA PRADESH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NARAYAN SINGH RAJPUT,KHANDWA vs ITO-1, KHANDWA
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RAM BABU SINGH,BIHAR vs THE ITO-2(1), BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
GRAND CONSULTING SERVICES PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER -2 (1), INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RAMESH KUMAR SAINI,BHOPAL vs ITO-3(2), BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
WILSHIRE PHARMACEUTICALS PRIVATE LIMITED,BHOPAL vs CIT APPEALS FACELESS, NATIONAL FACELESS APPEAL CENTRE NEW DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
AABHUSHAN,DHAMNOD, MADHYA PRADESH vs ITO DHAR, DHAR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
INCOME TAX OFFICER - 3(4), BHOPAL vs SAHITA CONSTRUCTION CO., BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
VIJAY KUMAR GOYAL,BARWAHA vs INCOME TAX OFFICER TDS II INDORE, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
VAIBHAV DOSI,NEEMUCH vs INCOME TAX OFFICER, NEEMUCH, NEEMUCH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)