ITAT Indore Bench

5,736 judgments

SURYA PRAKASH ARORA,BHOPAL vs CIT (A), BHOPAL

ITA 480/IND/2023[2017-18]Status: Disposed7/5/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SAI ATHARVA TRADELINK INDIA PVT. LTD.,BHOPAL vs ITO-5(1), BHOPAL

ITA 445/IND/2023[2017-18]Status: Disposed7/5/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SARYU DEVI TIWARI,BHOPAL vs ITO 5(3), BHOPAL

ITA 399/IND/2023[2017-18]Status: Heard7/5/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MP STATE MINING CORPORATION,BHOPAL vs PCIT-1, BHOPAL, BHOPAL

ITA 203/IND/2023[2018-19]Status: Heard6/5/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DHRUV SACHDEV L/H OF LATE ARUN SACHDEV,BHOPAL vs ITO-5(2), BHOPAL

ITA 446/IND/2023[2008-09]Status: Heard3/5/2024AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMKRIPAL DWIVEDI,INDORE vs ADIT, CPC, BENGALURU, BANGALURU

ITA 294/IND/2023[2021-22]Status: Heard3/5/2024AY 2021-22

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KHACHROD IMPERIAL PUBLIC SCHOOL SANCHALAK SAMITEE,KHACHROD UJJAIN vs CIT EXEMPTION , BHOPAL

ITA 497/IND/2023[2022-23]Status: Disposed30/4/2024AY 2022-23

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ADIVASI SAHAYTA SAMITI JOBAT,JOBAT vs CIT EXEMPTION, BHOPAL

ITA 489/IND/2023[2023-24]Status: Disposed30/4/2024AY 2023-24

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VAISHALI DEVELOPERS & BUILDERS,BHOPAL vs ITO-1(2), BHOPAL

ITA 357/IND/2023[2012-13]Status: Disposed30/4/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRAMOD KUMAR SINGH,BHOPAL vs ITO-WARD-3(1), BHOPAL

ITA 302/IND/2023[2007-08]Status: Disposed30/4/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRAMOD KUMAR SINGH,BHOPAL vs ITO, WARD-3(1), BHOPAL

ITA 301/IND/2023[2007-08]Status: Disposed30/4/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRAMOD KUMAR SINGH,BHOPAL vs ITO, WARD-3(1), BHOPAL

ITA 300/IND/2023[2007-08]Status: Disposed30/4/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SIDDHI VINAYAK,INDORE vs ITO-3(1), INDORE

ITA 260/IND/2023[2015-16]Status: Disposed30/4/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIPUL JAIN,INDORE vs THE INCOME TAX OFFICER, 5(2), INDORE, INDORE

ITA 431/IND/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIJAY KUMAR PAREKH,INDORE vs WARD1(1) INDORE, INDORE

ITA 549/IND/2023[2013-14]Status: Disposed24/4/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LAXMI ENGINEERING INDUSTRIES PRIVATE LIMITED,BHOPAL vs INCOME TAX OFFICER 2(4), BHOPAL

ITA 428/IND/2023[2015-16]Status: Disposed24/4/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LAXMI ENGINEERING INDUSTRIES PRIVATE LIMITED,BHOPAL vs DCIT 2(1), BHOPAL

ITA 427/IND/2023[2016-17]Status: Disposed24/4/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ABDUL RAJIK,INDORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, 4(1), INDORE, INDORE

ITA 407/IND/2023[2016-2017]Status: Disposed24/4/2024AY 2016-2017

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. IDEA CELLULAR LIMITED,INDORE vs THE DCIT (TDS), INDORE

ITA 225/IND/2014[2011-12]Status: Disposed24/4/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIKAS TIWARI,VIDHISHA vs ITO, VIDHISHA, AAYKAR BHAWAN, VIDHISHA MADHYA PRADESH

ITA 366/IND/2023[2016-17]Status: Disposed23/4/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)