ITAT Indore Bench

5,736 judgments

NILESH PORWAL,INDORE vs DCIT-5(1), INDORE

ITA 279/IND/2023[2016-17]Status: Disposed23/4/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DCIT TDS, INDORE

ITA 265/IND/2018[2010-11]Status: Disposed23/4/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. IDEA CELLULAR LIMITED,INDORE vs THE CIT (TDS), BHOPAL

ITA 415/IND/2014[2010-11]Status: Disposed23/4/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAKODA REALITIES,INDORE vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, INDORE, INDORE

ITA 535/IND/2023[2016-17]Status: Disposed22/4/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAKODA REALITIES,INDORE vs ASSTT.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, INDORE, INDORE

ITA 534/IND/2023[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAKODA REALITIES,INDORE vs ASSTT.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, INDORE, INDORE

ITA 533/IND/2023[2020-21]Status: Disposed22/4/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VINITA RAHEJA,INDORE vs ITO-2(4), INDORE

ITA 513/IND/2023[2010-11]Status: Disposed22/4/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VINITA RAHEJA,INDORE vs ITO-2(4), INDORE

ITA 512/IND/2023[2010-11]Status: Disposed22/4/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIJAY CHOUDHARY,MUMBAI vs ACIT 1(2), INDORE

ITA 485/IND/2023[2007-08]Status: Disposed22/4/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIJAY CHOUDHARY,MUMBAI vs ACIT 1(2), INDORE

ITA 484/IND/2023[2005-06]Status: Disposed22/4/2024AY 2005-06

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIJAY CHOUDHARY,ANDHERI MUMBAI vs ACIT 1(2), INDORE

ITA 483/IND/2023[2004-05]Status: Disposed22/4/2024AY 2004-05

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIJAY CHOUDHARY,MUMBAI vs ACIT 1(2), INDORE

ITA 482/IND/2023[2003-04]Status: Disposed22/4/2024AY 2003-04

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AUTO HOUSE,PIPLANI vs ACIT/DCIT,4(1), BHOPAL

ITA 439/IND/2023[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LOKESH GHIYA,NAGDA vs INCOME TAX OFFICER, UJJAIN

ITA 504/IND/2023[2012-13]Status: Disposed16/4/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJESH DHAKAD,BARNAGAR vs ITO-2 DEWAS, DEWAS (DIVISION UJJAIN)

ITA 467/IND/2023[AY 2012-13]Status: Disposed16/4/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SATYA PRAKASH AGRAWAL,VIDISHA vs CIT(A), DELHI

ITA 465/IND/2023[2013-14]Status: Disposed16/4/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAVINDRA PRATAP SINGH JAT,BHOPAL vs DY COMMISSIONER OF INCOME TAX, BHOPAL

ITA 397/IND/2023[2007-2008]Status: Disposed16/4/2024AY 2007-2008

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JAME A RIYAZUL ULOOM,INDORE vs CPC BANGALORE, INDORE

ITA 560/IND/2023[2021-22]Status: Disposed15/4/2024AY 2021-22

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BRAHMA BUILDCARE PRIVATE LIMITED,BHOPAL vs ITO, BHOPAL

ITA 555/IND/2023[2009-10]Status: Disposed15/4/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHAMPALAL CHOUDHARY THROUGH L/H MANISH CHOUDHARY,INDORE vs ITO-3(4), INDORE

ITA 553/IND/2023[2012-13]Status: Disposed15/4/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)