ITAT Indore Bench
5,736 judgments
GOPAL PARIHAR,DHAR vs ITO, DHAR, DHAR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ROHIT KUMAR YADAV,INDORE vs INCOME TAX OFFICER 5(5), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
CHANDRA PRAKASH VERMA,AGAR MALWA vs ITO, NFAC , DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
JAYA GARG,INDORE vs ACIT NFAC, NEW DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE DY CIT 1(1), INDORE vs M/S M.P. PASCHIM KSHETRA VIDYUT VITARAN CO. LTD., INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE DY CIT 1(1), INDORE vs M/S M.P. PASCHIM KSHETRA VIDYUT VITARAN CO. LTD., INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE DY CIT 1(1), INDORE vs M/S M.P. PASCHIM KSHETRA VIDYUT VITARAN CO. LTD., INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE DY CIT1 (1), INDORE vs M/S M.P. PASCHIM KSHETRA VIDYUT VITARAN CO. LTD., INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M.P.PASHCHIM KSHETRA VIDYUT VITRAN CO LTD,INDORE vs THE DY CIT 1(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RAJENDRA KUMAR GUPTA,BHOPAL vs DCIT-2(1), BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ADIM JATI SEVA SAHAKARI SAMITI BIJADEHI,BIJADEHI vs ITO- BETUL, BETUL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NEMCHANDRA BHANDARI,AGAR MALWA vs ACIT-1(1), UJJAIN, UJJAIN
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
R.M. AUTOLINK PRIVATE LIMITED,BHOPAL vs DCIT CPC BANGALORE, BANGALORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S MARS COIONIZER P LTD ,RAIPUR vs ACIT CENTRAL -II, RAIPUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MUSTAFA ALI THROUGH GENERAL POWER OF ATTORNEY HOLDER, AUN ALI OTIAWALA,NEEMUCH vs ITO, NEEMUCH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MUSTAFA ALI THROUGH GENERAL POWER OF ATTORNEY HOLDER, AUN ALI OTIAWALA,NEEMUCH vs ITO, NEEMUCH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MUSTAFA ALI THROUGH GENERAL POWER OF ATTORNEY HOLDER, AUN ALI OTIAWALA,NEEMUCH vs ITO, NEEMUCH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SUNIL MOOLCHANDANI,BHOPAL vs DCIT-1(1), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SUNIL MOOLCHANDANI,BHOPAL vs ACIT-3(1), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NOORUDDIN KAZI,INDORE vs ITO, BURHANPUR, BURHANPUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)