ITAT Indore Bench
5,736 judgments
SHRI SURESH KUMAR,BHOPAL vs THE ITO-5(3), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHREE GANESH TRACTOR,SEHORE vs I.T.O. WARD 1, SEHORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI SANTOSH SAHU ,BHOPAL vs THE ITO 1(4), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ADIM JATI SEWA SAHAKARI SAMITI,MANDAI vs ITO-BETUL, BETUL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ADIM JATI SEVA SAHAKARI SAMITI MARYADIT BHOURA,BHOURA vs ITO-BETUL, BETUL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
FARHA KHAN ,RAJDHANI PETRO POINT vs ITO-1(4), BHOPAL
MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
EXECUTIVE ENGINEER CONSTRUCTION DIVISION NO.2 ,BHOPAL vs DCIT (TDS) , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MAHENDRA KUMAR GUPTA,INDORE vs ACIT, NFAC, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ACIT CENTRAL-2 , BHOPAL vs M/S BALAJI FARMS AND REALITY , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MUKESH KUMAR RANKA,INDORE, MADHYA PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, UJJAIN, MADHYA PRADESH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MUKESH KUMAR RANKA,INDORE, MADHYA PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, UJJAIN, UJJAIN, MADHYA PRADESH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANJU JAIN, LR SHRI SUSHIL JAIN ,INDORE, MADHYA PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, UJJAIN, UJJAIN, MADHYA PRADESH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANJU JAIN, LR SUSHIL JAIN,INDORE, MADHYA PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, UJJAIN, UJJAIN, MADHYA PRADESH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
GENDALAL JADHAV,INDORE vs ITO-1(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
FAIZAN E BURHANE MILLAT TRUST,JABALPUR vs THE CIT EXEMPTION, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RITESH DATTA,INDORE vs ITO 2(5), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
VISHAL BALWANI,INDORE vs ITO-3(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
AVIRAL KHANDELWAL,INDORE vs DCIT 5(1), INDORE
MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KAMRAN ALI KHAN,BHOPAL vs THE ITO 3(2), BHOPAL
MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
NAGEENA BI,BHOPAL vs ITO - 1(1), , BHOPAL
MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)