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ITAT Indore Bench

5,736 judgments

AASHADI KARTIKI WARI MAHAMANDAL SAMITI,JABALPUR vs CIT EXEMPTION BHOPAL, BHOPAL

ITA 343/IND/2023[2023-2024]Status: Disposed20/3/2024AY 2023-2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SEEMA SINHA,INDORE vs ITO-4(4), BHOPAL, BHOPAL

ITA 499/IND/2023[2011-12]Status: Heard18/3/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KAMAL PANJWANI,INDORE vs THE ACIT 3 (1), INDORE

ITA 85/IND/2014[1992-93]Status: Disposed18/3/2024AY 1992-93

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

KAMAL PANJWANI,INDORE vs THE ACIT 3 (1), INDORE

ITA 84/IND/2014[1991-97]Status: Disposed18/3/2024AY 1991-97

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

KAMAL PANJWANI,INDORE vs THE ACIT 3 (1), INDORE

ITA 83/IND/2014[1990-91]Status: Disposed18/3/2024AY 1990-91

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

KAMAL PANJWANI,INDORE vs THE ACIT 3 (1), INDORE

ITA 82/IND/2014[1989-90]Status: Disposed18/3/2024AY 1989-90

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

KAMAL PANJWANI,INDORE vs THE ACIT 3 (1), INDORE

ITA 81/IND/2014[1988-89]Status: Disposed18/3/2024AY 1988-89

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

SINDHU SEVA MANDAL DHARMARTH TRUST ,UJJAIN vs CIT EXEMPTION , BHOPAL

ITA 486/IND/2023[2017-18]Status: Heard14/3/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ASHA KIRAN SEVA SAMITI,JABALPUR vs CIT EXEMPTION BHOPAL, BHOPAL

ITA 352/IND/2023[2023-2024]Status: Disposed14/3/2024AY 2023-2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CENTRAL INDIA ACADEMY ,DEWAS vs THE4 PCIT-1,INDORE, INDORE

ITA 162/IND/2023[2018-19]Status: Disposed14/3/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 1006/IND/2019[2009-10]Status: Heard13/3/2024AY 2009-10

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 1005/IND/2019[2008-09]Status: Heard13/3/2024AY 2008-09

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 1004/IND/2019[2007-08]Status: Heard13/3/2024AY 2007-08

PRABHA RAJPUT,BHOPAL vs ITO-3(1), BHOPAL

ITA 479/IND/2023[2007-08]Status: Disposed12/3/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. ABHINAV ENTERPRISES,INDORE vs PCIT-2, INDORE, INDORE

ITA 339/IND/2023[2015-16]Status: Disposed11/3/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ABHISHEK SINGH,BHOPAL vs PR. CIT-1, BHOPAL

ITA 443/IND/2023[2012-13]Status: Disposed29/2/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ULTIMATE CONSTRUCTION,BHOPAL vs DCIT-1(1), BHOPAL

ITA 379/IND/2023[2010-11]Status: Disposed29/2/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAM PATEL,SANAWAD vs ITO KHARGONE, KHARGONE

ITA 355/IND/2023[2017-18]Status: Disposed29/2/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAM PATEL,SANAWAD KHARGONE vs ACIT KHANDWA, KHANDWA

ITA 354/IND/2023[2016-17]Status: Disposed29/2/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SANDHYA GARG,JABALPUR vs THE ITO,W-2(4), BHOPAL

ITA 178/IND/2022[2011-12]Status: Disposed29/2/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)