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ITAT Indore Bench

5,736 judgments

BHARAT JAROLI,NEEMUCH vs PR. CIT UJJAIN, UJJAIN

ITA 753/IND/2019[2014-15]Status: Disposed29/2/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI MANISH BORAD (Accountant Member)

THE DCIT(CENTRAL)-I, BHOPAL vs M/S. SHRINIWAS EDUCATION SOCIETY, BHOPAL

ITA 13/IND/2017[2012-13]Status: Disposed29/2/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S LAXMINARAYAN ASSOCIATESBHOPAL,BHOPAL vs THE ITO 3(2), BHOPAL

ITA 83/IND/2023[2017-18]Status: Disposed28/2/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S LAXMINARAYAN ASSOCIATESBHOPAL,BHOPAL vs THE ITO 3(2), BHOPAL

ITA 215/IND/2023[2017-18]Status: Disposed28/2/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S SIDDHULA;L,BHOPAL vs THE ITO 2(2) BHOPAL, BHOPAL

ITA 110/IND/2023[2011-12d]Status: Disposed28/2/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KALPANA GOSWAMI,BHOPAL vs I.T.O. 1(1), BHOPAL

ITA 324/IND/2023[2011-12]Status: Disposed26/2/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KESHAV KANUNGO,BHOPAL vs ACIT2(1) BHOPAL, BHOPAL

ITA 263/IND/2023[AY 2015-16]Status: Disposed26/2/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE PR CIT CIRCLE 5 (1), BHOPAL vs M/S M.P.WAREHOUSING & LOGISTIC CORPORATION, BHOPAL

ITA 167/IND/2023[2013-14]Status: Disposed22/2/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AKHILESH SHUKLA,BHOPAL vs THE ITO 1(1), BHOPAL

ITA 160/IND/2023[2011-12]Status: Disposed22/2/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMKUNWAR PATIDAR,BHOPAL vs THE ITO 2 (4), BHOPAL

ITA 208/IND/2022[2009-10]Status: Disposed22/2/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER-1(1), INDORE, INDORE vs SHRI MOTILAL MUKATI LEGAL HEIR OF RAMCHANDRA MUKATI, INDORE

ITA 391/IND/2023[2009-10]Status: Disposed21/2/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member)

MOHAMMAD IBRAHEEM KHATRI,KHANDWA vs THE ITO-1, KHANDWA, KHANDWA

ITA 388/IND/2023[2017-18]Status: Disposed21/2/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member)

S.P.ENTERPRISES,INDORE vs THE ACIT2(1), INDORE

ITA 216/IND/2023[2016-17]Status: Disposed21/2/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. MAHIMA FIBRES PRIVATE LIMITED,INDORE vs THE PCIT-1,, INDORE

ITA 163/IND/2023[2018-19]Status: Disposed21/2/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RADHAKRISHNA AKSHAR VIKAS NYAS ,VIDISHA vs THE ACIT 3 (1), BHOPAL

ITA 398/IND/2022[2011-12]Status: Disposed21/2/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASHISH GEHLOT,INDORE vs THE ITO-4(2), INDORE, INDORE

ITA 548/IND/2023[2012-13]Status: Disposed20/2/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member)

RENUKA ANSINGKAR,BHOPAL vs ITO-2(4), BHOPAL

ITA 522/IND/2023[2009-10]Status: Disposed19/2/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member)

SHRI MANISH CHOUDHARY,INDORE vs I.T.O. WARD 5(4), INDORE, INDORE

ITA 520/IND/2023[2012-13]Status: Disposed19/2/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member)

UNNAT KRISHI SAHKARI SANSTHA MARYADIT,DEWAS vs ACIT, DELHI

ITA 519/IND/2023[2018-19]Status: Disposed19/2/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member)

ALI AHMAD SAIFI,BHOPAL vs ITO-WARD RAJGARH, INCOME TAX OFFICE

ITA 435/IND/2023[2011-1]Status: Disposed19/2/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)