ITAT Indore Bench

5,736 judgments

MADHYA PRADESH STATE OPEN SCHOOL,BHOPAL vs DCIT(EXEMPTION), BHOPAL

ITA 365/IND/2023[2017-18]Status: Disposed15/2/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S PEOPLE UNIVERSITY,BHOPAL vs CIT EXEMPTION, BHOPAL

ITA 345/IND/2023[2010-11]Status: Disposed15/2/2024AY 2010-11

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

DCIT(CENTRAL)-1, INDORE, INDORE vs MAHAMRITYUNJAY HOSPITAL PVT. LTD, BADWANI

ITA 306/IND/2023[2011-12]Status: Disposed15/2/2024AY 2011-12

AGRAWAL DIAMONDS,BHOPAL vs ACIT, CENTRAL-II, BHOPAL

ITA 284/IND/2023[2017-18]Status: Disposed15/2/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RITESH SURESH JAISWAL,SENDHAWA, KHARGONE vs ASSESSING OFFICER , INDORE

ITA 274/IND/2023[2017-18]Status: Disposed15/2/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI NARESH CHANDRA KALWANI,SEONI MALWA vs THE PCIT-1, BHOPAL

ITA 212/IND/2023[2018-19]Status: Disposed15/2/2024AY 2018-19

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

DELHI TRADERS,BHOPAL vs THE ITO 2(4), BHOPAL

ITA 373/IND/2022[2013-14]Status: Disposed15/2/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BAGORA DEVELOPERS P LTD ,INDORE vs THE AIT OSD , INDORE

ITA 73/IND/2021[2011-12]Status: Disposed15/2/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GIRIRAJIJI RAGHUNANDAN SHIKSHA PRASAR AND VIKAS SAMITI ,INDORE vs ITO ( EXEMPTION), BHOPAL

ITA 342/IND/2023[2009-10]Status: Heard13/2/2024AY 2009-10

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

THE ITO 4 (3), INDORE vs SMT RANJANA GUPTA, INDORE

ITA 4/IND/2021[2015-16]Status: Disposed13/2/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJAT DIWAKER INDIVIDUAL,BHOPAL vs I.T.O. 2(2), BHOPAL

ITA 369/IND/2023[2007-08]Status: Disposed12/2/2024AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAINA GARG,BHOPAL vs CIT(A), DELHI

ITA 334/IND/2023[2015-16]Status: Heard12/2/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJESH CHOUDHARY,C SECTOR SONAGIRI vs ITO 5-(2), BHOPAL

ITA 438/IND/2023[2012-13]Status: Heard9/2/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PARAS DAGA,BHOPAL vs CIT(A), NFAC

ITA 437/IND/2023[2014-15]Status: Disposed9/2/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SUGAM INFORMATICS SOCIETY SAMITI,BHOPAL vs INCOME TAX OFFICER EXEMPTION WARD, BHOPAL

ITA 429/IND/2023[2015-16]Status: Heard9/2/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJRATAN GLOBAL WIRE LTD,INDORE vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-IV(I), INDORE

ITA 410/IND/2023[2015-16]Status: Heard9/2/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AL A S REAL ESTATE ANS DEVELOPERS P LTD,RATLAM vs THE ITO -1 ,RATLAM, RATLAM

ITA 181/IND/2023[2018-2019]Status: Disposed8/2/2024AY 2018-2019

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAM BHUSHAN KHEDLE,BHOPAL vs I.T.O. 5(2), BHOPAL

ITA 292/IND/2023[2010-11]Status: Heard7/2/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER, MANDSAUR vs OREF SECURITIES PVT. LTD., MANDSAUR

ITA 259/IND/2023[2011-12]Status: Disposed7/2/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER, MANDSAUR vs OREF SECURITIES PVT. LTD., MANDSAUR

ITA 254/IND/2023[2013-14]Status: Disposed7/2/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)