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ITAT Indore Bench

5,736 judgments

SEEMA JAISWAL,BHOPAL vs CIT(A), DELHI

ITA 415/IND/2023[2011-12]Status: Disposed6/2/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SAMVEG BHANDARI,INDORE vs INCOME TAX OFFICER, DELHI

ITA 291/IND/2023[2021-22]Status: Disposed6/2/2024AY 2021-22

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MOHD HUSSAIN KAGDI,RATLAM vs THE IT&TP, BHOPAL

ITA 120/IND/2021[2011-12]Status: Disposed5/2/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT. RAJU BAI,VILLAGE RAJODA, DEWAS vs ITO, WARD-1,, DEWAS

ITA 336/IND/2023[2017-18]Status: Disposed2/2/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VRAHATTARKAR SEVA SAHAKARI SAMEETI MARYADIT, SHIVPUR,SHIVPUR vs NFAC, DELHI, SEONI MALWA

ITA 335/IND/2023[2018-19]Status: Heard1/2/2024AY 2018-19

PRAMOD KUMAR RAGHUVANSHI ,SEONI MALWA vs ITO-1, ITARSI

ITA 283/IND/2023[2013-14]Status: Disposed1/2/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER-1(1), INDORE, AAYAKAR BHAWAN, OPP. WHITE CHURCH, RESIDENCY AREA, INDORE vs SHRI KAMAL KISHORE MUKATI, LEGAL HEIR OF LATE SHRI BAPULAL MUKATI, INDORE

ITA 377/IND/2023[2009-10]Status: Disposed31/1/2024AY 2009-10

INCOME TAX OFFICER-1(1), INDORE, INDORE vs SHRI KAMAL KISHORE MUKATI, LEGAL HEIR OF LATE SHRI BAPULAL MUKATI, INDORE

ITA 376/IND/2023[2009-10]Status: Disposed31/1/2024AY 2009-10

BHARAT SINGH CHAWDA,DEWAS vs THE ITO-1 , DEWAS

ITA 234/IND/2023[2011-12]Status: Disposed31/1/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT-4(1) , INDORE vs PARVATI SWEETNERS AND POWER LTD, INDORE

ITA 180/IND/2023[2014-15]Status: Disposed31/1/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 805/IND/2019[2014-15]Status: Disposed31/1/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 804/IND/2019[2013-14]Status: Disposed31/1/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 803/IND/2019[2012-13]Status: Disposed31/1/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 802/IND/2019[2011-12]Status: Disposed31/1/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 801/IND/2019[2010-11]Status: Disposed31/1/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 800/IND/2019[2009-10]Status: Disposed31/1/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 799/IND/2019[2015-16]Status: Disposed31/1/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 798/IND/2019[2014-15]Status: Disposed31/1/2024AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 797/IND/2019[2013-14]Status: Disposed31/1/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 796/IND/2019[2012-13]Status: Disposed31/1/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)