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ITAT Indore Bench

5,736 judgments

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 795/IND/2019[2011-12]Status: Disposed31/1/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 794/IND/2019[2010-11]Status: Disposed31/1/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 793/IND/2019[2009-10]Status: Disposed31/1/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT(CENTRAL)-1, INDORE vs SHRI PUNIT AGRAWAL, MHOW

ITA 791/IND/2019[2010-11]Status: Disposed31/1/2024AY 2010-11

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

ACIT(CENTRAL)-1, INDORE vs SHRI PUNIT AGRAWAL, MHOW

ITA 790/IND/2019[2009-10]Status: Disposed31/1/2024AY 2009-10

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

ACIT(CENTRAL)-1, INDORE vs SHRI PUNIT AGRAWAL, MHOW

ITA 789/IND/2019[2012-13]Status: Disposed31/1/2024AY 2012-13

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

ACIT(CENTRAL)-1, INDORE vs SHRI PUNIT AGRAWAL, MHOW

ITA 788/IND/2019[2010-11]Status: Disposed31/1/2024AY 2010-11

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

ACIT(CENTRAL)-1, INDORE vs SHRI PUNIT AGRAWAL, MHOW

ITA 787/IND/2019[2009-10]Status: Disposed31/1/2024AY 2009-10

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

M/S. SARVAJANIK JANKALYAN PARMARTHIK NYAS,BHOPAL vs THE CIT, BHOPAL

ITA 539/IND/2014[2013-14]Status: Disposed31/1/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, 1(2), BHOPAL vs M/S. SARVAJANIK JAN KALYAN PARMARTHIK NYAS, BHOPAL

ITA 613/IND/2013[2005-06]Status: Disposed31/1/2024AY 2005-06

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S PEOPLE'S UNIVERSITY,BHOPAL vs THE COMMISSIONER OF INCOME TAX, BHOPAL

ITA 359/IND/2013[2011-12]Status: Disposed31/1/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LOKESH DATTA,INDORE vs ITO-2(5), INDORE

ITA 353/IND/2023[2012-13]Status: Disposed30/1/2024AY 2012-13

PHRAMA CORPN INC PRIVATE LIMITED,INDORE vs ACIT CIRECLE 4(1), INDORE

ITA 303/IND/2023[2015-16]Status: Disposed30/1/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KIRAN KUMAR IKHE,BHOPAL vs INCOME TAX OFFICER 5(2), BHOPAL

ITA 285/IND/2023[2012-13]Status: Heard30/1/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SANKALP SAKH SAHKARI SANSTHA MARYADIT,MANDSAUR vs THE PCIT-1 , INDORE

ITA 188/IND/2023[2018-19]Status: Disposed30/1/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASHISH KOTHARI,DEWAS vs THE DCIT-1(1), UJJAIN

ITA 396/IND/2023[2017-18]Status: Disposed29/1/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ASHISH KOTHARI,DEWAS vs THE DCIT-1(1), UJJAIN

ITA 395/IND/2023[2015-16]Status: Disposed29/1/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJESH KUMAR JAIN,BHOPAL vs DCIT-4(1), BHOPAL

ITA 299/IND/2023[2015-16]Status: Disposed29/1/2024AY 2015-16

THE ACIT,CENTRAL CIRCLE-1, BHOPAL, BHOPAL vs DB POWER LTD, BHOPAL

ITA 73/IND/2023[2015-16]Status: Disposed24/1/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE DEVELOPMENT AUTHORITY,INDORE vs THE CIT EXEMPTION ,CIRCIE, BHOPAL

ITA 69/IND/2023[00]Status: Disposed24/1/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)