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ITAT Indore Bench

5,736 judgments

DB POWER LTD,BHOPAL vs THE ACIT,CENTRAL CIRCLE-1, BHOPAL, BHOPAL

ITA 68/IND/2023[2015-16]Status: Disposed24/1/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SANJAY JAT,BARWANI vs ITO, SENDHWA

ITA 332/IND/2023[2017-18]Status: Disposed23/1/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S CI BUILDERS P LTD,BHOPAL vs THE DCIT-1(1),

ITA 253/IND/2023[2012-13]Status: Disposed23/1/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S C.I. BUILDERS PVT. LTD.,BHOPAL vs THE ACIT 1(1), BHOPAL

ITA 249/IND/2023[2010-2011]Status: Disposed23/1/2024AY 2010-2011

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S C.I. BUILDERS PVT. LTD.,BHOPAL vs THE DCIT 1(1), BHOPAL

ITA 248/IND/2023[2012-13]Status: Disposed23/1/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S C.I. BUILDERS PVT. LTD.,BHOPAL vs THE ACIT, 1(2), BHOPAL

ITA 247/IND/2023[2010-2011]Status: Disposed23/1/2024AY 2010-2011

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PWG IT SERVICE PVT. LTD,INDORE vs CIT APPEAL NFAC, DELHI

ITA 341/IND/2023[2020-21]Status: Disposed19/1/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT CENTRAL-11, BHOPAL vs M/S UR ARC P LTD, MUMBAI

ITA 177/IND/2023[2018-19]Status: Disposed19/1/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S LIMAGRAIN INDIA PVT. LTD. ,SECUNDERABAD, HYDRABAD vs N.F.A.C, DELHI

ITA 65/IND/2022[2017-18]Status: Disposed19/1/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. BANSAL PATHWAYS (DAMOH-KATNI) P. LTD.,BHOPAL vs DCIT-1(1), BHOPAL

ITA 362/IND/2023[2016-17]Status: Disposed18/1/2024AY 2016-17

SHRI OM PRAKASH SHARMA,INDORE vs THE ITO 3(4), INDORE

ITA 629/IND/2015[2012-13]Status: Disposed18/1/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAHESH PATEL,INDORE vs ITO, WARD-1(4), INDORE

ITA 350/IND/2023[2011-12]Status: Disposed17/1/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KAILASH BAND,INDORE vs INCOME TAX OFFICER 1(1), INDORE

ITA 346/IND/2023[2011-12]Status: Disposed17/1/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE PR CIT-1 , BHOPAL vs BHOPAL DUGDH SANGH SAHAKARI MY., BYHOPAL

ITA 71/IND/2023[20178-19]Status: Disposed16/1/2024

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRAFULL KUMAR VIJAYVERGIYA CONSTRUCTION,SHAJAPUR vs I.T.O., SHAJAPUR

ITA 331/IND/2023[2011-12]Status: Disposed16/1/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MEWA LAL SINGH,BHOPAL vs ITO 2(5), BHOPAL

ITA 330/IND/2023[2009-10]Status: Disposed16/1/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAHUL MAHESHWARI,JAORA, RATLAM vs INCOME TAX OFFICER, RATLAM

ITA 267/IND/2023[2013-14]Status: Disposed15/1/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S AYUSH AJAY CONSTRUCTION PVT. LTD. ,INDORE vs THE DCIT CENTRAL-(1), INDORE

ITA 174/IND/2023[2018-19]Status: Disposed12/1/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-1, INDORE vs SHRI RITESH JAIN, INDORE

ITA 794/IND/2018[2010-11]Status: Disposed12/1/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IMRAN KHAN,BHOPAL vs THE ITO2 (2), BHYOPAL

ITA 168/IND/2023[2013-14]Status: Disposed11/1/2024AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI MANISH BORAD (Accountant Member)