ITAT Indore Bench

5,736 judgments

SHRI SANDEEEP RAGHUVANSHI,HARDA vs THE PCIT.BHOPAL, BHOPAL

ITA 142/IND/2023[2017-18]Status: Disposed11/1/2024AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE PRAGATISHIL SAHAKARI SAKH SANSTHA MARYADIT,INDORE vs NFAC, DELHI, INDORE

ITA 317/IND/2023[2018-19]Status: Disposed10/1/2024AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI MANISH BORAD (Accountant Member)

SHRI ROHIT SETHI,INDORE vs THE DCIT 2(1), INDORE

ITA 118/IND/2023[2008-09]Status: Disposed10/1/2024AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI MANISH BORAD (Accountant Member)

THE DCIT CIRCLE 5(1), BHOPAL vs M/S L N MALVIYA INFRA PROJECTS P LTD, BHOPAL

ITA 189/IND/2023[2021-2022]Status: Disposed9/1/2024AY 2021-2022

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LILASONS BREWERIES LTD. ,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 1 (1), BHOPAL, BHOPAL

ITA 133/IND/2023[2010-11]Status: Disposed5/1/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LILASONS BREWERIES LTD. ,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 1 (1), BHOPAL, BHOPAL

ITA 132/IND/2023[2009-10]Status: Disposed5/1/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AARAMBH FOUNDATION,INDORE vs THE CIT EXEMPTION, BYHOPAL

ITA 90/IND/2023[2021-2022]Status: Disposed4/1/2024AY 2021-2022

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DURLABH SAREES`,BHOPAL vs ITO-1(1), BHOPAL, BHOPAL

ITA 315/IND/2023[2009-10]Status: Disposed4/1/2024AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI MANISH BORAD (Accountant Member)

SHWETA SOMANI,ALIRAJPUR vs ITO, JHABUA

ITA 314/IND/2023[2011-12]Status: Disposed4/1/2024AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI MANISH BORAD (Accountant Member)

AATMARAM BARASKAR,BHOPAL vs AO WARD 5(3), BHOPAL

ITA 313/IND/2023[2010-11]Status: Disposed4/1/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI MANISH BORAD (Accountant Member)

VINESH KUMAR SINGH,BHOPAL vs CIT(APPEAL) NFAC, DELHI

ITA 310/IND/2023[2020-21]Status: Disposed4/1/2024AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI MANISH BORAD (Accountant Member)

KCL STOCK BROKING LIMITED,THANE(W) MAHARASHTRA vs DCIT/ACIT 3(1), INDORE

ITA 273/IND/2023[2010-11]Status: Heard4/1/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S M.P. PASCHIM KSHETRA VIDYUT VITARAN CO. LTD.,INDORE vs THE PR CIT-1, INDORE

ITA 103/IND/2021[2015-16]Status: Disposed4/1/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ADITI ENTERPRISES P LTD,INDORE vs THE ACIT,CENTRAL CIRCLE-2, INDORE

ITA 434/IND/2022[2015-16]Status: Disposed2/1/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S JAYGANGA EXIM INDIA (P) LTD.,KOLKATA vs DCIT, CIRCLE-II, BHOPAL

ITA 28/IND/2022[2012-13]Status: Disposed2/1/2024AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ANAMIKA GARG ,DEWAS vs CIT, UJJAIN

ITA 214/IND/2020[2015-16]Status: Disposed2/1/2024AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VEDPRAKASH GOYAL,GWALIOR vs DCIT CENTRAL-I, BHOPAL

ITA 698/IND/2019[2016-17]Status: Disposed2/1/2024AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT-1(1), BHOPAL vs SHRI PRAKASH BHOJWANI, BHOPAL

ITA 172/IND/2019[2010-11]Status: Disposed2/1/2024AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

YASHWANT SINGH PAWAR,ALIRAJPUR vs I.T.O., DHAR

ITA 268/IND/2023[2021-22]Status: Disposed21/12/2023AY 2021-22

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MOEBIUS TRADE P LTD, MUMBAI vs THE ADDITIONAL CIT , DELHI

ITA 187/IND/2023[2018-19]Status: Disposed21/12/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)