M/S M.P. PASCHIM KSHETRA VIDYUT VITARAN CO. LTD.,INDORE vs. THE PR CIT-1, INDORE

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ITA 103/IND/2021Status: DisposedITAT Indore04 January 2024AY 2015-16Bench: SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)1 pages

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Income Tax Appellate Tribunal, INDORE BENCH, INDORE

Before: SHRI VIJAY PAL RAO & SHRI B.M. BIYANI

For Appellant: Shri Rajesh
For Respondent: Shri P.K. Mishra, CIT- DR
Hearing: 03.01.2024Pronounced: 04.01.2024

In the order dated 30.08.2023 passed by the Tribunal in the above-captioned appeal, the PAN No. of the assessee be read as AADCM 7397 N in place of AABCT2018B.

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