ITAT Indore Bench
5,736 judgments
SUNITA GUPTA,INDORE vs ACIT 2(1), RAIPUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S PUNYA SHREE JEWELLERS,S4EONI MALWA vs THE PCIT-1 , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
WELFARE ASSOCIATION FOR DISABLED,INDORE vs ASSTT. DIRECTOR OF INCOME TAX CPC BENGALURU, BENGALURU
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DCIT (EXEMPTION) BHOPAL, BHOPAL vs INDORE EDUCATION AND SERVICE SOCIETY, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE DCIT, (CENTRAL)-1, BHOPAL vs M/S. AYUSHMAN DIAGNOSTIC PVT. LTD., BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI GURVINDER SINGH BHATIA,INDORE vs THE ADDL. CIT, RANGE-3, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SMT. ARTI SHADIJA,INDORE vs ACIT-4(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DY COMMISSIONER OF INCOME TAX (TDS), BHOPAL vs JILA SAHKARI KENDRIYA BANK MARYADIT, DAMOH
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ANANT TREXIM P LTD.,2014-15 vs THE DCIT1 (1), INDORE
SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)
ACIT CENTRAL-2 BHOPAL, BHOPAL vs M/S M AHUJA PROJECT ( INDIA) P LTD, RAIPUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE ACIT, (CENTRAL)-II, BHOPAL vs M/S. M. AHUJA PROJECT (INDIA) PVT. LTD., RAIPUR
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S. M. AHUJA PROJECT (INDIA) PVT. LTD.,RAIPUR vs THE ACIT, (CENTRAL)-II, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S. M. AHUJA PROJECT (INDIA) PVT. LTD.,RAIPUR vs THE ACIT, (CENTRAL)-II, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
MAHESH PRASAD MEENA,HOSHANGABAD vs THE PCIT-1, , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S M.B.INDUSTRIES P LTD,INDORE vs THE ACIT 3 (1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DIVYASDHANA CHARITALLE TRUST,INDORE vs THE CIT (E) CIRCLE , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DIVYASDHANA CHARITALLE TRUST,INDORE vs THE CIT (E) CIRCLE , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI LEELAHAR PALASIYAWALA,INDORE vs THE ITO 4(4), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE ACIT CENTRAL-UJJAIN, UJJAIN vs M/S ITALIAN EDIBLES P LTD, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SMT KUSUMLATA GARG,INDORE vs THE DCIT/ACIT 3(1), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)