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ITAT Indore Bench

5,736 judgments

THE DCIT (CENTRAL)-1, BHOPAL vs M/S. SHRINIWAS EDUCATION SOCIETY, BHOPAL

ITA 480/IND/2018[14-15]Status: Disposed15/12/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT (CENTRAL)-1, BHOPAL vs M/S. SHRINIWAS EDUCATION SOCIETY, BHOPAL

ITA 479/IND/2018[13-14]Status: Disposed15/12/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT(CENTRAL)-I, BHOPAL vs M/S. AYUSHMAN DIAGNOSTIC PVT. LTD., BHOPAL

ITA 478/IND/2018[13-14]Status: Disposed15/12/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT, (CENTRAL)-1, BHOPAL vs M/S. AYUSHMAN DIAGNOSTIC PVT. LTD., BHOPAL

ITA 477/IND/2018[14-15]Status: Disposed15/12/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI LOKENDRA PANWAR,INDORE vs THE PCIT (1) , INDORE

ITA 185/IND/2023[2018-19]Status: Disposed14/12/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT LALITA GAUR,INDORE vs ACIT 2(1) INDORE, INDORE

ITA 107/IND/2020[2010-11]Status: Disposed14/12/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHAGWATI PRASAD JAISWAL,INDORE vs THE ITO-1 (2), INDORE

ITA 236/IND/2023[2011-12]Status: Disposed13/12/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member)

LAKHAN LAL PATIDAR,BHOPAL vs ITO-2(4), BHOPAL

ITA 205/IND/2023[2011-12]Status: Disposed13/12/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIVEK SINGHAL,INDORE vs ITO3(1) CPC, BENGALURU

ITA 22/IND/2022[2018-19]Status: Disposed13/12/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PITAMBER LAL SUNDERDAS RAJDEV,BHOPAL vs THE ITO 3(3), BHYOPAL

ITA 173/IND/2023[2010-2011]Status: Disposed12/12/2023AY 2010-2011

SHRI VIJAY PAL RAO (Judicial Member)

HIMANSHU BOTADEARA HUF,INDORE vs THE ITO 4(3), INDORE

ITA 156/IND/2023[2012-13]Status: Disposed11/12/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

HIMANSHU BOTADEARA HUF,INDORE vs THE ITO 4(3), INDORE

ITA 155/IND/2023[2011-12]Status: Disposed11/12/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NHDC LIMITED,BHOPAL vs DCIT - 3(1), BHOPAL, BHOPAL

ITA 40/IND/2021[2015-16]Status: Disposed11/12/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT 3 (1) , BHOPAL vs M/S NHDC LTD, BHOPAL

ITA 316/IND/2020[2015-16]Status: Disposed11/12/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRAMOD KUMAR RAGHUVANSHI,SIVNI MALWA vs ITO-1, ITARSI

ITA 282/IND/2023[2012-13]Status: Heard7/12/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member)

SHRI SANJAY DUBEY,BHOPAL vs THE ITO 1 (2), BHOPAL

ITA 141/IND/2023[2011-12]Status: Pending7/12/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member)

SHRI SANJAY DUBEY,BHOPAL vs THE ITO 1 (2), BHOPAL

ITA 140/IND/2023[2011-12]Status: Pending7/12/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member)

RECONNECT ENERGY SOLUTION P LT,BENGALURU vs THE DCIT 4(1) INDORE, INDORE

ITA 182/IND/2023[2016-17]Status: Disposed6/12/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member)

M/S. JAYANT SECURITY & FINANCE LTD.,,VADODARA vs THE DCIT-II,BHOPAL, BHOPAL

ITA 58/IND/2023[2015-16]Status: Disposed30/11/2023AY 2015-16

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

THE DCIT CENTRAL-3, INDORE vs M/S HANUMAN PROESSOR, BURHANPUR

ITA 169/IND/2023[2020-21]Status: Disposed30/11/2023AY 2020-21

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)