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ITAT Indore Bench

5,736 judgments

CHEMS DEAL INC P LTD. ,INDORE vs THE CIT-1, INDORE

ITA 166/IND/2023[2018-19]Status: Disposed30/11/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PARI AGRI GRAIN INDUSRRIES P LTD,DEWAS vs THE DIRECTOROF INCOME TAX ( I&CI), DEWAS

ITA 134/IND/2023[2017-18]Status: Disposed30/11/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CUMMINS TECHNOLOGIES INDIA (P) LTD.,DEWAS vs ACIT CIRCLE 1(1), UJJAIN

ITA 982/IND/2019[2015-16]Status: Disposed30/11/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI PAWAN AGRAWAL,BHOPAL vs THE ACIT 3(1), BHOPAL

ITA 300/IND/2015[2010-11]Status: Disposed30/11/2023AY 2010-11

SANDEEP DUBEY,SHAJAPUR vs ITO, SHAJAPUR, SHAJAPUR

ITA 264/IND/2023[2012-13]Status: Disposed29/11/2023AY 2012-13

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

INCOME TAX OFFICER (EXEMTION), INDORE vs M/S RISHIRAJ SINGH MEMORIAL EDUCATION AND WELFARE SOCIETY, INDORE

ITA 698/IND/2017[2014-15]Status: Disposed24/11/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER (EXEMTION), INDORE vs M/S RISHIRAJ SINGH MEMORIAL EDUCATION AND WELFARE SOCIETY, INDORE

ITA 697/IND/2017[2011-12]Status: Disposed24/11/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER (EXEMPTION), INDORE vs M/S RISHIRAJ SINGH MEMORIAL EDUCATION AND WELFARE SOCIETY, INDORE

ITA 696/IND/2017[2012-13]Status: Disposed24/11/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DINESH RAMNANI,NEEMUCH vs ITO, NEEMUCH

ITA 280/IND/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI RAJENDRA SINGH TAWAR,INDORE vs I.T.O. 1(1), INDORE

ITA 266/IND/2023[2017-18]Status: Disposed22/11/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member)

DISHA EDUCATION SOCIETY,RAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL

ITA 165/IND/2023[00]Status: Disposed22/11/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NISHANT GUPTA,BHOPAL vs THE CIT (A) NFAC DELHI, DELHI

ITA 146/IND/2023[2012-13]Status: Disposed22/11/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S SAHARAYAN UNIVERSAL MULTIPURPOSE SOCITY LTD,BHOPAL vs PR CIT-1, BHOPAL

ITA 179/IND/2020[2015-16]Status: Disposed22/11/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. IDEA CELLUAR LTD.,INDORE vs THE ITO (TDS)-II, INDORE

ITA 758/IND/2013[2010-11]Status: Disposed22/11/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJKUMAR GOYAL,INDORE vs THE PR. CIT-2, INDORE

ITA 438/IND/2019[2014-15]Status: Disposed20/11/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAHEDRA SINGH CHOUHAN,SEHORE vs ITO, SEHORE

ITA 200/IND/2023[2013-14]Status: Disposed16/11/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member)

SHRI ISLAM PATEL,INDORE vs THE ITO 5 (5), INDORE

ITA 111/IND/2023[2011-12]Status: Disposed16/11/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member)

SHYAM SUNDER,BHOPAL vs THE CIT(A) NFAC, DELHI

ITA 161/IND/2021[2019-20]Status: Disposed16/11/2023AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member)

THE ITO 1(1), UJJAIN vs M/S RADHERATAN DEVELOPERS, UJJAIN

ITA 179/IND/2023[2018-19]Status: Disposed9/11/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJKUMAR WADHWANI,BHOPAL vs THE NFAC DELHI, DELHI

ITA 136/IND/2023[2014-15]Status: Disposed9/11/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)