ITAT Indore Bench

5,736 judgments

SHRI RAM KRISHNA RAMDEV SEWA SANSTRHAN,VIDISHA vs THE CIT EXEMPTION , BHOPAL

ITA 407/IND/2022[00]Status: Disposed9/11/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI RAM KRISHNA RAMDEV SEWA SANSTRHAN,VIDISHA vs YHE CIT EXEMPTION , BHOPAL

ITA 406/IND/2022[00]Status: Disposed9/11/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. S.R. FERRO ALLOYS,JHABUA vs THE PCIT, BHOPAL

ITA 148/IND/2021[2015-16]Status: Disposed9/11/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PERMALI WALLACE PVT. LTD,BHOPAL vs ITO (IT & TP), BHOPAL

ITA 552/IND/2018[2016-17]Status: Disposed9/11/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PERMALI WALLACE PVT. LTD,BHOPAL vs ITO (IT & TP), BHOPAL

ITA 551/IND/2018[15-16]Status: Disposed9/11/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PERMALI WALLACE PVT. LTD,BHOPAL vs ITO (IT & TP), BHOPAL

ITA 550/IND/2018[14-15]Status: Disposed9/11/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. KAMLA CONSTRUCTION CO.,BHOPAL vs PR. CIT-2, BHOPAL

ITA 16/IND/2020[2015-16]Status: Disposed8/11/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT, 2(1), INDORE vs SHRI OMPRAKASH DHANWANI, INDORE

ITA 440/IND/2018[2014-15]Status: Disposed6/11/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT, 2(1), INDORE vs SHRI OMPRAKASH DHANWANI, INDORE

ITA 439/IND/2018[2013-14]Status: Disposed6/11/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT, 2(1), INDORE vs SHRI OMPRAKASH DHANWANI, INDORE

ITA 339/IND/2017[2012-13]Status: Disposed6/11/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI PANKAJ VYAS,BHOPAL vs THE ITO -1 (2) , BHOPAL

ITA 238/IND/2023[2011-12]Status: Disposed31/10/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AMIT ASHOK AGRAWAL,INDORE vs ITO-2(2), INDORE

ITA 210/IND/2023[2008-09]Status: Disposed31/10/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AMIT ASHOK AGRAWAL,INDORE vs ITO-2(2), INDORE

ITA 209/IND/2023[2008-09]Status: Disposed31/10/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NEETA GOYAL ,NEEMUCH vs THE ITO NEEMUCH , NEEMUCH

ITA 171/IND/2023[2012-13]Status: Disposed31/10/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT SHAKUNTALA KHANDELWAL,INDORE vs THE ITO5 (3), INDORE

ITA 135/IND/2023[2011-12]Status: Disposed31/10/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT()-INDORE, INDORE vs M/S SHREE SANTOSHI TRADERS, INDORE

ITA 174/IND/2020[2016-17]Status: Disposed31/10/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ITO-1, KHANDWA vs M/S. R S P REAL ESTATE, KHANDWA

ITA 714/IND/2019[2016-17]Status: Disposed31/10/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT (CENTRAL)-II, BHOPAL vs M/S FORTUNE BUILDERS, BHOPAL

ITA 233/IND/2023[2014-15]Status: Disposed30/10/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT CENTRAL -2, BHOPAL vs M/S FORTUNE SOUMYA HOUSING, BHOPAL

ITA 232/IND/2023[2014-15]Status: Disposed30/10/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SH. PARMANAND SISODIYA,INDORE vs ITO-1(2), INDORE, INDORE

ITA 202/IND/2023[2015-16]Status: Disposed30/10/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)