ITAT Indore Bench
5,736 judgments
SEWA SAHKARI SAMMITTEE MARYADIT,BEED, MUNDI KHANDWA vs PCIT-1, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ACIT CENTRAL -2, BHOPAL vs SHRI NARESH THARANI , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
REAL FOOD AGENCY P LTD,INDORE vs THE ITO WARD- 4 (2), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI MANJIT SINGH BHATAI,INDORE vs THE JCIT RANGE-3, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI MANJIT SINGH BHATAI,INDORE vs THE JCIT RANGE-3, INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SURESH KUMAR AHUJA,HOSHANGABAD vs ITO-2, ITARSI, ITARSI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI GHANSHYAMDAS JI VYAS TRUST,RATLAM vs THE CIT EXEMPTION, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S VRAHTTAKAR SAHKARI SAMITI MY.,GAUHARGANJ vs THE NFAC, DELHI
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SARIKA AGRAWAL,INDORE vs THE ITO 2(4), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHREE JAI GOVIND GOPINATH SHIKSHA SAMITI INDORE,INDORE vs THE CIT(E) , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE WORLD DIAMOND FOUNDATION,RAJGARH vs THE CIT(E) , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE WORLD DIAMOND FOUNDATION,RAJGARH vs THE CIT(E) , BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
THE PR CIT CIRCLE 5 (1), BHOPAL vs M/S M.P.WAREHOUSING & LOGISTIC CORPORATION, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SMT SHITAL JAIN,INDORE vs THE ITO 4 (4), INDORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI VAISHNAV PLOLYTECHNIC COLLEGE GOVN BY vs K MARKET TECH EDUCATION SOCIETY,INDOREVS.THE CIT-CPC ,BANGALORE, BANGALORE
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI SUBHASH ARORA,RAISEN vs THE ITO 2(5), BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S. M. P. COUNCIL FOR VOCATIONAL EDUCATION & TRAINING BHOPAL,BHOPAL vs THE CIT (EXEMPYION) BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S. M. P. COUNCIL FOR VOCATIONAL EDUCATION & TRAINING BHOPAL,BHOPAL vs THE CIT (EXEMPYION) BHOPAL, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
SHRI JAN SEWA SANKALP SANSTHAN,SEHORE vs EXEMPTION WARD, BHOPAL
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
M/S. KAMLESH DAL MILL,HARDA vs ITO-2, HARDA, HARDA
SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)