ITAT Indore Bench

5,736 judgments

SHRI AJIT KHANDELWAL,BHOPAL vs THE ITO2(3), BHOPAL

ITA 211/IND/2023[2016-17]Status: Disposed25/10/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S B S S ENTERPRISES,BHOPAL vs ITO-4(1), BHOPAL

ITA 208/IND/2023[2013-14]Status: Disposed25/10/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JAJOO HYGIENE P LTD,INDORE vs THE ACIT/DCIT 2(1) , INDORE

ITA 161/IND/2023[2017-18]Status: Disposed25/10/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHAGWAN DAS RAI,ITARSI vs THE ITO WARD-, ITARSI

ITA 16/IND/2023[22017-18]Status: Disposed25/10/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ANJUMAN E IMADI DAWOODI BOHRA JAMAAT TRUST,INDORE vs THE CIT EXEMPTION, BHOPAL

ITA 76/IND/2023[00]Status: Disposed13/10/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI CHATURLAL GOND,BHOPAL vs THE ITO-1, ITARSI

ITA 198/IND/2023[2017-18]Status: Disposed13/10/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M.P. WAREHOUSING AND LOGISTICS CORPORATION, INDORE,INDORE vs ACIT (TDS), INDORE, INDORE

ITA 196/IND/2023[2013-14]Status: Disposed13/10/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M.P. WAREHOUSING AND LOGISTICS CORPORATION, INDORE,INDORE vs ACIT (TDS), INDORE, INDORE

ITA 195/IND/2023[2012-13]Status: Disposed13/10/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT- 4(1), INDORE, INDORE vs M/S PRESTIGE FEED MILLS LTD., INDORE

ITA 194/IND/2023[2014-15]Status: Disposed13/10/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI VIVEKANAND SHIKSHA PARISHAD,BEGAMGANJ vs THE CIT EXEMPTION, BHOPAL, BYHOPAL

ITA 106/IND/2023[2022-23]Status: Disposed13/10/2023AY 2022-23

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MILLION TRADERS BHOPAL P LTD,BHOPAL vs THE ACIT,CPC,BENGALURU, BENGALURU

ITA 125/IND/2023[2018-19]Status: Disposed12/10/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MILLION TRADERS BHOPAL P LTD,BHOPAL vs THE ACIT,CPC,BENGALURU, BENGALURU

ITA 124/IND/2023[2017-18]Status: Disposed12/10/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI OSWAL BADA SATH MARWARI MEWARI TRUST,INDORE vs THE CIT (E) , BHOPAL

ITA 130/IND/2023[00]Status: Disposed11/10/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VISHAL NARYARIYA,INDORE vs THE ITO 5 (1), INDORE

ITA 40/IND/2023[2017-18]Status: Disposed9/10/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI CHAMAN KUMAR GOYAL,BADWAHA vs THE ITO (TDS)-2,INDORE, INDORE

ITA 239/IND/2023[2015-16]Status: Disposed9/10/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. M. P. LAGHU UDYOG NIGAM LTD.,BHOPAL vs THE ACIT-2(1), BHOPAL

ITA 237/IND/2023[2017-18]Status: Disposed9/10/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT , KHANDWA vs M/S NEPA LTD. NEPANAGAR, NEPANAGAR

ITA 541/IND/2017[09-10]Status: Disposed9/10/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

COMPUTER SCIENCES CORPORATION INDIA PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 1654/CHNY/2011[2007-08]Status: Disposed6/10/2023AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRIARUN MISHRA,BHOPAL vs THE ITO 2(4), BHOPAL

ITA 240/IND/2023[2010-2011]Status: Disposed5/10/2023AY 2010-2011

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

HARVIDER SINGH KALRA,UJJAIN vs THE ITO1(1), UJJAIN

ITA 129/IND/2023[2014-15]Status: Disposed3/10/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)