ITAT Indore Bench

5,736 judgments

HARVIDER SINGH KALRA,UJJAIN vs THE ITO1(1), UJJAIN

ITA 128/IND/2023[2014-15]Status: Disposed3/10/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAKSON HEALTH CARE P LTD,MANDIDEEP vs THE DCIT/ACCIT-1(1), BHOPAL

ITA 35/IND/2023[2014-15]Status: Disposed26/9/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAKSON HEALH CARE P LTD,MANDIDEEP vs THE DCIT/ACIT1(1), BHOPAL

ITA 34/IND/2023[2013-14]Status: Disposed26/9/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAPAAEX REMEDIES (P) LTD.,BHOPAL vs THE DCIT /ACIT -2(I), BHOPAL

ITA 19/IND/2023[2016-17]Status: Heard26/9/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAPAAEX REMEDIES (P) LTD.,BHOPAL vs THE DCIT /ACIT -2(I), BHOPAL

ITA 18/IND/2023[201-13]Status: Disposed26/9/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI RAVENDRA PRATAP SINGH,BHOPAL vs THE CIT NRFAC, DELHI

ITA 235/IND/2023[2018-19]Status: Disposed25/9/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT ,CENTRAL-1, BHOPAL vs M/S VATIKA BUILDERS & DEVELOPERS, BHOPAL

ITA 358/IND/2020[2015-16]Status: Disposed25/9/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KHILLA COLONIERS P LTD ,BHOPALC/O0 vs THE ACIT-CIRCLE2(1), BHOPAL

ITA 70/IND/2023[20125-13]Status: Disposed22/9/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JWAL SINGH PARMAR,SHAJAPUR vs THE ITO , SHAJAPUR

ITA 192/IND/2023[2011-12]Status: Disposed22/9/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI RAMESHWER PATIDAR ,DHAR vs THE ITO, DHAR

ITA 191/IND/2023[2017-18]Status: Disposed22/9/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHARAT TRRIGATION P LTD,BURHANPUR vs THE ADIT,CPC BENGALURU, BENGALURU

ITA 186/IND/2023[2017-18]Status: Disposed22/9/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHHAPPAN BHOG ,BHOPAL vs THE NFAC CENTRAL , DELHI

ITA 184/IND/2023[2017-18]Status: Disposed22/9/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M.P.RAJYA SAHAKARI BANK MARYADIT,BHOPAL vs THE ACIT/DCIT-TDS, BHYOPAL

ITA 183/IND/2023[2014-15]Status: Disposed22/9/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NOORUL HASAN BAIG,2013-14 vs THE ACIT 3(1), BHOPAL

ITA 153/IND/2023[2013-14]Status: Disposed22/9/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMESH KUMAR JAIN,ASTHA vs THE ITO, SEHORE

ITA 131/IND/2023[2013-14]Status: Disposed22/9/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DAWAT E ISLAMI,RAIPUR vs THE CIT ( EXEMPTION ) BHOPAL, BHOPAL

ITA 431/IND/2022[00]Status: Disposed22/9/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT-1(1), INDORE vs M/S. BRIDGESTONE INDIA PVT. LTD., PUNE

ITA 210/IND/2022[2019-2020]Status: Disposed22/9/2023AY 2019-2020

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs JCIT TDS INDORE, INDORE

ITA 264/IND/2018[10-11]Status: Disposed22/9/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JHABUA DHAR KSHETRIYA GRAMIN BANK,INDORE vs DCIT/ACIT, RATLAM, RATLAM

ITA 201/IND/2023[2008-09]Status: Disposed21/9/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ATIQ AHMAD,BHOPAL vs THE4 ITO 5(3), BHOPAL

ITA 152/IND/2023[2009-10]Status: Disposed21/9/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)