ITAT Indore Bench

5,736 judgments

INDRA PRAKASH BHARGAVA,UJJAIN vs THE PCIT, INDORE

ITA 147/IND/2023[2018-19]Status: Disposed21/9/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHANDRA SHEKHAR CARPRNTER,AGAR MALWA vs THE ITO,WARD, 1-1 , UJJAIN

ITA 246/IND/2023[2009-10]Status: Disposed20/9/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member)

SMT. TARA DEVI AGRAWAL,BHOPAL vs THE NFAC CENTRE,DELHI, BHOPAL

ITA 115/IND/2023[2013-14]Status: Heard20/9/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BANSAL EXTRACTION & EXPORT P LTD,BHOPAL vs DCIT,CENTRAL-1, BHOPAL

ITA 164/IND/2022[2011-12]Status: Disposed20/9/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LALIT PREMCHANDANI,BHOPAL vs THE ITO (IT& TP), BHOPAL

ITA 49/IND/2023[2013-14]Status: Disposed15/9/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI BHAGWANDAS BAHETI,NEEMUCH vs THE ITO, NEEMUCH

ITA 170/IND/2023[2006-07]Status: Disposed15/9/2023AY 2006-07

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RITESH PATEL,INDORE vs THE ITO 1(1), INDORE

ITA 151/IND/2023[2017-18]Status: Disposed14/9/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRIMARY AGRICULTURE CREDIT SOCITY,GHATERFA vs THE ITO VIDISHA, VIDISHA

ITA 149/IND/2023[2012-13]Status: Disposed14/9/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRIMARY AGRICULTURE CREDIT SOCITY,GHATERFA vs THE ITO VIDISHA, VIDISHA

ITA 148/IND/2023[2012-13]Status: Disposed14/9/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ON DOOR CONCEPTS P LTD,BHOPAL vs DCIT/ACIT 3(1), BHOPAL

ITA 13/IND/2022[2017-18]Status: Disposed14/9/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ON DOOR CONCEPTS P LTD,BHOPAL vs DCIT/ACIT 3(1), BHOPAL

ITA 12/IND/2022[2016-17]Status: Disposed14/9/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ITO-1(1), BHOPAL vs M/S FRIENDS ASSOCIATES, BHOPAL

ITA 84/IND/2023[2012-13]Status: Disposed13/9/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT CENTRAL-2, INDORE vs M/S SHUBHAM FININVEST INDIA P LTD , INDORE

ITA 170/IND/2022[2009-10]Status: Disposed13/9/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT CENTRAL-2, INDORE vs M/S SHUBHAM FININVEST INDIA P LTD , INDORE

ITA 169/IND/2022[2008-09]Status: Disposed13/9/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, RATLAM, RATLAM vs SHRI SURESH CHAND JAIN, JHABUA

ITA 431/IND/2018[14-15]Status: Disposed12/9/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, RATLAM vs SHRI SURESH CHAND JAIN, MEGHNAGAR DIST. JHABUA

ITA 791/IND/2017[2012-13]Status: Disposed12/9/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, 5(1), INDORE vs M/S. SWASTIK COAL CORPORATION PVT. LTD., INDORE

ITA 229/IND/2017[2012-13]Status: Disposed12/9/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI RADHESHYAM PATEL,INDORE vs THE ITO- 2(3), INDORE

ITA 206/IND/2013[2007-08]Status: Disposed12/9/2023AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT CENTRAL, BHOPAL vs M/S. BANSAL CONSTRUCTION WORKSWORK, BHOPAL

ITA 182/IND/2022[2010-11]Status: Disposed11/9/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI KAMLESH SEN,BHOPAL vs THE CIT (A) NFAC , DELHI

ITA 98/IND/2023[2018-19]Status: Disposed5/9/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)