ITAT Indore Bench

5,736 judgments

SHRI VED PRAKASH SHARMA,MANDIDEEP vs THE ITO, RAISEN, RAISEN

ITA 109/IND/2023[2015-16]Status: Disposed5/9/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ITO 2(5) , INDORE, INDORE vs M/S ISHAN TOWNSHIP P LTD. INDORE, INDORE

ITA 449/IND/2018[14-15]Status: Disposed5/9/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT NARAYAN SUNDRA BAI,INDORE vs ITO 2 (5), INDORE

ITA 386/IND/2018[14-15]Status: Disposed5/9/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NARAYAN SINGH NAYAK,JHABUA vs THE ITO 2, RATLAM

ITA 42/IND/2023[2013-14]Status: Disposed4/9/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MR GAURAV AJMERA,RATLAM vs DCIT CENTRAL CIRCLE -2, INDORE

ITA 71/IND/2022[2017-18]Status: Disposed1/9/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VISHWARANJAN PRASAD SINGH,BHOPAL vs DCIT ,CPC, BANGALURU

ITA 24/IND/2023[2020-21]Status: Disposed31/8/2023AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ANAND KUMAR GUPTA,BHOPAL vs THE CIT(A)/NFAC DELHI, BHOPAL

ITA 123/IND/2023[2007-08]Status: Disposed31/8/2023AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S KETI CONSTRUCTION LTD.,INDORE vs THEACIT CENTRAL-2, INDORE, INDORE

ITA 119/IND/2023[2012-13]Status: Disposed31/8/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M.P.MADHYAM,BHOPAL vs THE DCIT EXEMPTION, BHOPAL

ITA 427/IND/2022[2017-18]Status: Disposed31/8/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M.P.MADHYAM,BHOPAL vs THE ACIT EXEMPTION, BHOPAL

ITA 425/IND/2022[2016-17]Status: Disposed31/8/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M.P.MADHYAM,BHOPAL vs THE ACIT EXEMPTION, BHOPAL

ITA 423/IND/2022[2013-14]Status: Disposed31/8/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S M.P. MADHYAM,BHOPAL vs THE ACIT EXEMPTION, BHOPAL

ITA 422/IND/2022[2011-12]Status: Disposed31/8/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

OMPRAKASH GUPTA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL) II, BHOPAL

ITA 692/IND/2017[2014-15]Status: Disposed31/8/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT CENTRAL-2, INDORE vs SMT PRITIBEN PATEL, BARWANI

ITA 32/IND/2023[2017-18]Status: Disposed30/8/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MRS INDU BALA SANGHVI,JHABUA vs THE ITO , JHABUA

ITA 114/IND/2023[2017-18]Status: Disposed30/8/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S M.P. MADHYAM,BHOPAL vs THE DCIT ( CPC ), BHOPAL

ITA 426/IND/2022[2017-18]Status: Disposed30/8/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S M.P. MADHYAM,BHOPAL vs THE DCIT ( CPC ), BHOPAL

ITA 424/IND/2022[2016-17]Status: Disposed30/8/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SARSWATI VIDHYA PRATISHTHAN M.P ,BHUPAL vs THE ACIT 2(1), BHOPAL

ITA 392/IND/2022[2012-13]Status: Disposed30/8/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT CENTRAL-1, INDORE vs SHRI MAYANKRAJ SINGH BHADORIA, INDORE

ITA 176/IND/2021[2018-19]Status: Disposed30/8/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ANKUR JAIN,INDORE vs THE ITO1(3), INDORE

ITA 120/IND/2023[2016-17]Status: Disposed29/8/2023AY 2016-17