ITAT Indore Bench

5,736 judgments

JUBIN TIWAR, HOSHANGABAD vs THE ITO -2(2) BHOPAL, BHOPAL

ITA 116/IND/2023[2012-13]Status: Disposed28/8/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S ANDRITZ HYDRO PRIVATE LIMITED,BHOPAL vs THE DCIT CIRCLE 1(1), BHOPAL

ITA 75/IND/2022[2017-18]Status: Disposed28/8/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S PARTH DEVELOPERS,DHAR vs THE PCIT -1, INDORER

ITA 419/IND/2022[2015-16]Status: Disposed28/8/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHIVKRIPA DEVCON P LTD,INDORE vs ITO 5(1), INDORE

ITA 1/IND/2022[2012-13]Status: Disposed28/8/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI MAYUR BANSAL,GWALIOR vs THE DCIT, CENTRAL, BHOPAL

ITA 81/IND/2021[2018-19]Status: Disposed28/8/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHOPAL DIOCESAN TRUST ASSOCIATION CNI,INDORE vs THE CIT ( EXEMPTION), BHOPAL

ITA 80/IND/2023[00]Status: Disposed25/8/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHOPAL DIOCESAN TRUST ASSOCIATION CNI,INDORE vs THE CIT ( EXEMPTION), BHOPAL

ITA 79/IND/2023[00]Status: Disposed25/8/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S CUMMINS TECHNOLOGIES INDIA PRIVATE LIMITED,DEWAS vs THE ACIT CIRCLE 1(1), UJJAIN

ITA 53/IND/2023[2009-10]Status: Disposed25/8/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI PREMDEEP RAJPUT,INDORE vs THE CENTRAL CIRCLE UJJAIN, UJJAIN

ITA 4/IND/2023[2023]Status: Disposed25/8/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AMALTAS HOTELS PVT. LTD.,INDORE vs DCIT CIRCLE 3 (1), INDORE

ITA 102/IND/2021[2003-04]Status: Disposed25/8/2023AY 2003-04

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, - 4 (10, INDORE vs M/S SANGHVI FOODS PVT. LTD., INDORE

ITA 22/IND/2023[2019-0]Status: Disposed24/8/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ISHAK,INDORE vs THE ITO 5(4), INDORE

ITA 13/IND/2023[2011-12]Status: Disposed24/8/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NEENA DADWANI,UJJAIN vs PCIT-1, INDORE

ITA 131/IND/2022[2017-18]Status: Disposed24/8/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

S T I INDIA LTD.,INDORE vs ACIT-5(1), INDORE

ITA 850/IND/2019[2013-14]Status: Disposed24/8/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT-5(1), INDORE vs S T I INDIA LTD., INDORE

ITA 784/IND/2019[2013-14]Status: Disposed24/8/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT. SARLA JAIN,KHANDWA vs ITO WARD 1 KHANDWA, KHANDWA

ITA 287/IND/2019[2015-16]Status: Disposed24/8/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT-5(1), INDORE vs S T I INDIA LTD., INDORE

ITA 24/IND/2019[2015-16]Status: Disposed24/8/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT-5(1), INDORE vs S T I INDIA LTD., INDORE

ITA 23/IND/2019[2014-15]Status: Disposed24/8/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT-5(1), INDORE vs S T I INDIA LTD., INDORE

ITA 22/IND/2019[2012-13]Status: Disposed24/8/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

S T I INDIA LTD.,INDORE vs ACIT-5(1), INDORE

ITA 13/IND/2019[2015-16]Status: Disposed24/8/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)